High Courts27 Jul 2010Allowed
Wireless-TT Info Services Ltd. Vs S.I. of Police
High Court Of Kerala · (2010) 4 ILR (Ker) 101 : (2010) 3 KLT 652
Kerala Municipality Building Rules, 1999 — Rule 141, 141(1), 141(3), 141(5), 141(8)
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 83 of 128
High Courts27 Jul 2010
Mookkandi Raheez Vs Commercial Tax Officer (A.A.)-I and Tahsildar (Revenue Recovery)
High Court Of Kerala · (2010) 07 KL CK 0053
High Courts27 Jul 2010Allowed
K.K. Mathew Vs Kerala State Road Transport Corporation and Others
High Court Of Kerala · (2010) 07 KL CK 0023
High Courts26 Jul 2010
Mini Vs Syndicate Bank Housing Finance Branch and The Authorised Officer
High Court Of Kerala · (2010) 07 KL CK 0140
High Courts26 Jul 2010
Muliyan Thottathil Lakshmanan Vs The State of Kerala and The Managing Director, ''Kinfra''
High Court Of Kerala · (2010) 07 KL CK 0107
High Courts26 Jul 2010Dismissed
Divakaran Vaidhyan Vs Santhakumary Amma and Muraleedharan Pillai
High Court Of Kerala · (2010) 07 KL CK 0100
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(3), 11(4)
High Courts26 Jul 2010Allowed
Premakumari Vs State of Kerala
High Court Of Kerala · (2010) 3 ILR (Ker) 738 : (2010) 3 KLT 698
Constitution of India, 1950 — Article 14, 141, 16Kerala State and Subordinate Services Rules, 1958 — Rule 16, 18, 24, 26, 28
High Courts26 Jul 2010
Akhila Thiruvithamcore Mala Araya Maha and C.P. Krishnan, President Vs State of Kerala and Others
High Court Of Kerala · (2010) 07 KL CK 0046
High Courts23 Jul 2010
C.H. Assain alias Hassain Vs Keeran and Another
High Court Of Kerala · (2011) 6 RCR(Civil) 1721 : (2011) 1 TAC 656
Kerala Motor Vehicles Rules, 1989 — Rule 392, 392(1), 392(2)
High Courts23 Jul 2010Allowed
Sunitha K.K. Vs A.S. Ramesh
High Court Of Kerala · AIR 2010 Ker 184 : (2010) 4 CivCC 49 : (2011) 2 RCR(Civil) 177 : (2011) 2 RCR(Civil) 177
Civil Procedure Code, 1908 (CPC) — Section 51Constitution of India, 1950 — Article 11Debtors Act, 1869 — Section 4(3), 51, 58
High Courts23 Jul 2010
Assain, C.H. Vs Keeran and Another
High Court Of Kerala · (2011) 1 TAC 656
Kerala Motor Vehicles Rules, 1989 — Rule 392, 392(1), 392(2)
High Courts23 Jul 2010
Jacob, K.B. Vs Najma Barneto and Others
High Court Of Kerala · (2010) 4 CivCC 193
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 23 Rule 1, Order 23 Rule 3Contract Act, 1872 — Section 22
High Courts23 Jul 2010
Kunhamu Vs Arun Kumar
High Court Of Kerala · (2010) 3 KLT 640
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 2 Rule 2, Order 2 Rule 3, Order 2 Rule 6, 141Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4), 11(9), 20
High Courts23 Jul 2010Dismissed
A. Misbah, Social Worker Vs Union of India (UOI), Administrator, Administrative Officer and Chief Engineer and Administrator
High Court Of Kerala · (2010) 07 KL CK 0138
High Courts23 Jul 2010Dismissed
V.K. Anil Kumar Vs S. Rajesh Kumar and Others
High Court Of Kerala · (2010) 07 KL CK 0121
High Courts23 Jul 2010
K.J. Jose Vs The Secretary and State of Kerala
High Court Of Kerala · (2010) 07 KL CK 0118
Kerala Municipality Building Rules, 1999 — Rule 33
High Courts23 Jul 2010Dismissed
George Joseph Vs District Electoral and Registration and Kavalangad Grama Panchayath
High Court Of Kerala · (2010) 07 KL CK 0117
High Courts23 Jul 2010Dismissed
Varghese Pooppally (Cheriyan P. Varghese) and P.C. Sibimon Vs The State of Kerala, The District Collector, The Superintendent of Police and The Revenue Divisional Officer
High Court Of Kerala · (2010) 07 KL CK 0103
Constitution of India, 1950 — Article 226
High Courts23 Jul 2010
Suresh Kumar Vs The Regional Transport Officer
High Court Of Kerala · (2010) 07 KL CK 0089