High Courts12 Jul 2010Dismissed
Union of India (UOI) and Others Vs N. Vamanam Namboothiri
High Court Of Kerala · (2010) 07 KL CK 0032
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 89 of 128
High Courts12 Jul 2010
S. Abdul Azeez, Proprietor Vs Shahul Hameed, Shahul Hassan Musaliar and Director
High Court Of Kerala · (2010) 07 KL CK 0031
High Courts12 Jul 2010
Sree Subramanya Swami Temple Vs Sulochana Amma
High Court Of Kerala · (2010) 07 KL CK 0030
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7Easements Act, 1882 — Section 17
High Courts12 Jul 2010
Shaiji Cherukkattil Vs The Kerala Public Service Commission and Another
High Court Of Kerala · (2011) 1 KLJ 12
Constitution of India, 1950 — Article 14, 16, 16(4)
High Courts09 Jul 2010Allowed
Subhadra Antharjanam Vs Union of India
High Court Of Kerala · (2011) 2 ILR (Ker) 107 : (2011) 2 KLJ 236
Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1839 — Section 3
High Courts09 Jul 2010
Conservator of Forests Vs T.M. Sukumaran
High Court Of Kerala · (2011) CriLJ 828 : (2011) 8 RCR(Criminal) 608
Constitution of India, 1950 — Article 227Kerala Forest Act, 1961 — Section 19, 2, 2(1), 52, 52(1)
High Courts09 Jul 2010
State of Kerala and Others Vs George Jacob
High Court Of Kerala · (2011) 2 BC 203
Constitution of India, 1950 — Article 226
High Courts09 Jul 2010Dismissed
Ramachandran Nair Vs Madhavikutty Amma
High Court Of Kerala · (2010) 4 KLT 684
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 215Kerala Land Reforms Act, 1963 — Section 102, 108A, 72B, 72C
High Courts09 Jul 2010
Mary, Jose and Jaiby Vs Kshemavilasam Kuri Co. Pvt. Ltd.
High Court Of Kerala · (2010) 07 KL CK 0098
High Courts09 Jul 2010
Sadanandan Vs Aishwarya Trust
High Court Of Kerala · (2010) 07 KL CK 0097
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 40(3)
High Courts09 Jul 2010Allowed
T.G. Mathew Vs Cheriyanadu Panchayath
High Court Of Kerala · (2010) 07 KL CK 0095
High Courts08 Jul 2010Dismissed
Viswanathan Vs Reji Paul
High Court Of Kerala · (2010) 3 ILR (Ker) 445 : (2010) 3 KLT 464
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(4), 12(3), 20
High Courts08 Jul 2010
Patheyi Vs The State of Kerala and Others
High Court Of Kerala · (2010) 07 KL CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 143, 147, 149, 323, 324
High Courts08 Jul 2010Dismissed
Noorudheen Vs The Sub Inspector of Police and Abdul Majeed
High Court Of Kerala · (2010) 07 KL CK 0132
High Courts08 Jul 2010
Shamseer T. Vs Sub Inspector of Police and Others
High Court Of Kerala · (2010) 07 KL CK 0131
High Courts08 Jul 2010
N. Anilkumar Vs The Sub Inspector of Police and V.K. Velu
High Court Of Kerala · (2010) 07 KL CK 0130
High Courts08 Jul 2010Allowed
Trivandrum Golf Club Vs State of Kerala and Others
High Court Of Kerala · (2010) 07 KL CK 0129
High Courts08 Jul 2010Allowed
The Muslim Educational Society (Regd.) Vs State of Kerala and Others
High Court Of Kerala · (2010) 3 ILR (Ker) 369 : (2010) 2 KLJ 775
High Courts08 Jul 2010Dismissed
Abitha Vs Shanil Kumar Gopi
High Court Of Kerala · (2010) 07 KL CK 0085