High Courts06 Jul 2010
George Vs The Cochin Devasom Board
High Court Of Kerala · (2010) 07 KL CK 0075
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 91 of 128
High Courts06 Jul 2010Dismissed
Thrissur Municipality Vs Thressiamma George and Others
High Court Of Kerala · (2010) 07 KL CK 0069
High Courts06 Jul 2010Dismissed
State of Kerala Vs Abdul Khadar
High Court Of Kerala · (2010) 3 ILR (Ker) 583 : (2010) 3 KLT 783
Constitution of India, 1950 — Article 299
High Courts06 Jul 2010
Sreekanth Vs Kerala Public Service Commission
High Court Of Kerala · AIR 2010 Ker 170 : (2010) 3 ILR (Ker) 380 : (2010) 3 KLT 288
Advocates Act, 1961 — Section 24A, 26(1), 49Bar Council of India Rules, 1975 — Rule 24, 49, 5, 5(1), 5(3)Constitution of India, 1950 — Article 233(2)
High Courts06 Jul 2010
Sreekanth R. and Others Vs The Kerala Public Service Commission
High Court Of Kerala · (2010) 2 KLJ 733 : (2011) 1 RCR(Civil) 299 : (2011) 1 RCR(Civil) 299
Advocates Act, 1961 — Section 24A, 26(1), 49Bar Council of India Rules, 1975 — Rule 24, 49, 5, 5(1), 5(3)Constitution of India, 1950 — Article 233(2)
High Courts05 Jul 2010Allowed
Hotel Raj International Vs Head load Workers Welfare Board
High Court Of Kerala · (2011) 2 LLJ 461
Constitution of India, 1950 — Article 226, 227Kerala Headload Workers Act, 1978 — Section 18, 2, 21Kerala Headload Workers Rules, 1981 — Rule 26A
High Courts05 Jul 2010Allowed
M.S.M. College Vs University of Kerala
High Court Of Kerala · (2010) 3 KLT 753
High Courts05 Jul 2010Allowed
Valavil Devi Vs The Special Tahsildar, L.A.
High Court Of Kerala · (2010) 07 KL CK 0136
Land Acquisition Act, 1894 — Section 4
High Courts05 Jul 2010Dismissed
Hajira. K.E. Vs The Additional Disrict Magistrate, The Assistant Executive Engineer, Nadira and K.E. Muhammed
High Court Of Kerala · (2010) 07 KL CK 0135
High Courts05 Jul 2010
Hazeena Vs The Thahsildar, Ottappalam and Others
High Court Of Kerala · (2010) 3 ILR (Ker) 377 : (2010) 2 KLJ 706 : (2010) 3 KLT 278
High Courts05 Jul 2010Dismissed
Radhakrishnan Nair Vs Madhusoodhanan Nair and A. Sajikumar
High Court Of Kerala · (2010) 07 KL CK 0068
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 151, 73
High Courts05 Jul 2010
Shahul Hameed Vs Nabeesa Beevi
High Court Of Kerala · (2010) 3 KLT 283
Criminal Procedure Code, 1973 (CrPC) — Section 284, 285
High Courts02 Jul 2010
Rajan Kannath Vs Pradeep Kumar
High Court Of Kerala · (2010) 3 KLT 457
Kerala Municipalities Act, 1994 — Section 178, 5(25), 91, 93(1), 93(2)
High Courts02 Jul 2010
T.R. Veerakumar Vs Remani Thankachi and Renuka Devi
High Court Of Kerala · (2010) 07 KL CK 0125
High Courts02 Jul 2010
Suku, Krishnankutty and Sudhamani Vs The State of Kerala and Others
High Court Of Kerala · (2010) 07 KL CK 0119
High Courts02 Jul 2010Dismissed
Suresh Vs Union of India and Other
High Court Of Kerala · (2010) CriLJ 4429 : (2010) 3 ILR (Ker) 282 : (2010) 2 KLJ 785 : (2010) 3 KLT 204
Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 10, 10(1), 10(2), 10(2), 10(3)
High Courts02 Jul 2010Dismissed
Krishna Kumar C. Vs The Kerala State Election Commission and Another
High Court Of Kerala · (2010) 3 ILR (Ker) 301 : (2010) 2 KLJ 689
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 3(35)
High Courts02 Jul 2010Dismissed
State of Kerala Vs Shalet and The Secretary
High Court Of Kerala · (2010) 07 KL CK 0014
Land Acquisition Act, 1894 — Section 4
High Courts01 Jul 2010Allowed
Justeena Joseph Vs Mahatma Gandhi University
High Court Of Kerala · (2010) 4 ILR (Ker) 314 : (2010) 3 KLT 916
Indian Medical Council Regulations, 1997 — Regulation 12(2), 12(3)
High Courts01 Jul 2010Dismissed
K.K. Salim Haji Vs The Central Bureau of Investigation and Others
High Court Of Kerala · (2011) CriLJ 264
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Penal Code, 1860 (IPC) — Section 120B, 364