COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 55 of 128
Jose George Vs State of Kerala, The Director of Vocational Higher, The Principal and Smt. A. Shahida Beevi
High Court Of Kerala · (2010) 09 KL CK 0394
Vijaya Chandran and Rajeev P.C. Vs Sri. V.C. Sooraj, The Sub Inspector of Police and District Superintendent of Police
High Court Of Kerala · (2010) 09 KL CK 0392
Uchambally Thattari Damu Vs The Special Tahsildar (LA)
High Court Of Kerala · (2010) 09 KL CK 0391
Aminamol Vs The Director General of Police and Others
High Court Of Kerala · (2010) 09 KL CK 0390
Sayed Mohammed Pookoya Thangal Vs The Taluk Land Board and Others
High Court Of Kerala · (2010) 09 KL CK 0386
Padmanabhan Vs T.P. Sridharan Nambiar, National Insurance Co. Ltd. and United India Insurance Co. Ltd.
High Court Of Kerala · (2010) 09 KL CK 0316
Krishnan Vs Suresh Babu, N.K. Purushothoman and The United India Insurance Co. Ltd.
High Court Of Kerala · (2010) 09 KL CK 0315
K. Venugopalan, Inspector, Legel Metrology Vs State of Kerala and The Controller of Legal Metrology
High Court Of Kerala · (2010) 09 KL CK 0304
Rajeshkumar M. Villageman, Price D. Villageman and A. Sulaiman Vs The State of Kerala, The Commissioner of Land Revenue and The District Collector
High Court Of Kerala · (2010) 09 KL CK 0303
Ajith Paul Abraham and Others Vs Mahatma Gandhi University and Another
High Court Of Kerala · (2010) 09 KL CK 0298
Mr. S.R. Venugopalan Vs The Post Master General, The Executive Engineer (Electrical) and The Assistant Engineer
High Court Of Kerala · (2010) 09 KL CK 0297
K.V. Stephen, Contractor Vs Hindustan Machine Tools Limited, Assistant General Manager (HR), HMT Ltd., Manager, Foundary Division and P.V. Sajeev, Contractor
High Court Of Kerala · (2010) 09 KL CK 0296
Geethalakshmi Vs State of Kerala and Kerala Public Service Commission
High Court Of Kerala · (2010) 09 KL CK 0289
Jayachandran C. Vs The High Court of Kerala and Others
High Court Of Kerala · (2010) 4 ILR (Ker) 18
Amritha Vs Managing Director, Kerala State Road and Lucos
High Court Of Kerala · (2010) 09 KL CK 0261
Valsan Jerome Vs Rockey and Others
High Court Of Kerala · (2010) 09 KL CK 0255
P.M. Deepa Vs The Sub Inspector of Police and Shriram Transport Finance Company
High Court Of Kerala · (2010) 09 KL CK 0200
Sheji Das S.S. Vs State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0199