High Courts13 Sept 2010

Jayachandran Vs High Court of Kerala

High Court Of Kerala · (2010) 4 KLT 49

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11Constitution of India, 1950 — Article 14, 16, 226, 233, 234Kerala State Higher Judicial Services Special Rules, 1961 — Rule 13, 14, 15, 16, 17
High Courts13 Sept 2010Dismissed

Moideen K.P. Vs Kadeejath Kubra

High Court Of Kerala · (2010) 09 KL CK 0405

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Dissolution of Muslim Marriages Act, 1939 — Section 2
High Courts13 Sept 2010Dismissed

Radha Vs State of Kerala

High Court Of Kerala · (2010) 09 KL CK 0404

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107Explosive Substances Act, 1908 — Section 3, 5