High Courts08 Oct 2010
C.P. Haridas Chettian Vs Naduvilakandyil Leela and Others
High Court Of Kerala · (2010) 10 KL CK 0099
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 39 of 128
High Courts08 Oct 2010Dismissed
Thankam Paul Vs City Hospital Private Limited
High Court Of Kerala · (2011) 2 BC 295 : (2011) 100 CLA 517 : (2011) 162 CompCas 439 : (2011) 1 KLT 141
Companies Act, 1956 — Section 111(2), 428, 433, 434, 434(1)
High Courts08 Oct 2010
State Vs Shanu T. Hameed
High Court Of Kerala · (2011) 2 KLJ 447
Criminal Procedure Code, 1973 (CrPC) — Section 232, 304, 313, 354(5), 357(1)Evidence Act, 1872 — Section 118Oaths Act, 1969 — Section 4, 4(1), 5, 7
High Courts08 Oct 2010
Rajan and Others Vs State of Kerala and Another
High Court Of Kerala · (2010) 3 KLJ 461
Criminal Procedure Code, 1973 (CrPC) — Section 482, 55, 55(a), 55(i)
High Courts08 Oct 2010Dismissed
The Cannanore Co-Operative Spinning Vs The Commissiioner of Central Excise, The Assistant Commissioner(Preventive) and The Superintendent of Central Excise
High Court Of Kerala · (2010) 10 KL CK 0004
High Courts07 Oct 2010Allowed
Commissioner of Income Tax Vs South Indian Bank Ltd.
High Court Of Kerala · (2011) 237 CTR 74 : (2012) 340 ITR 574
Income Tax Act, 1961 — Section 115WE, 115WJ, 143(1), 199, 206C
High Courts07 Oct 2010
E.S.I. Corporation Vs Panicka Veettil Sir Sebastian Public School
High Court Of Kerala · (2011) 128 FLR 653 : (2011) 3 LLJ 261
Employees State Insurance Act, 1948 — Section 45A, 74, 75, 75(2), 76Kerala Employees Insurance Court Rules, 1958 — Rule 16
High Courts07 Oct 2010Dismissed
Anakkayam Juma-Ath Palli and Madrasa Vs Kerala Wakf Board
High Court Of Kerala · (2010) 4 ILR (Ker) 544 : (2010) 4 KLT 526 : (2011) 1 RCR(Civil) 750 : (2011) 1 RCR(Civil) 750
Waqf Act, 1995 — Section 72, 72(1), 72(6), 72(8)
High Courts07 Oct 2010Dismissed
Devi Amma Vs Syamaladevi
High Court Of Kerala · (2011) 2 BC 12 : (2010) 4 KLT 505
High Courts07 Oct 2010Allowed
Sindhu Kozhy Thankachan Vs Sunil Thnkachan
High Court Of Kerala · (2010) 10 KL CK 0242
High Courts07 Oct 2010Dismissed
P. Rajeshkumar Vs The Kerala Public Service Commission and The District Officer
High Court Of Kerala · (2010) 10 KL CK 0239
Kerala State and Subordinate Services Rules, 1958 — Rule 7
High Courts07 Oct 2010Allowed
R. Ayyappan Pillai Vs Kerala State Electricity Board and The Deputy Chief Engineer
High Court Of Kerala · (2010) 10 KL CK 0238
Constitution of India, 1950 — Article 309
High Courts07 Oct 2010Allowed
M. Padmakshy Vs The Union of India (UOI) and The State of Kerala
High Court Of Kerala · (2010) 10 KL CK 0223
High Courts07 Oct 2010Dismissed
Manoj Kumar T.T.K. Vs The Onvenor of The Selection Committee and The Calicut University
High Court Of Kerala · (2010) 10 KL CK 0214
Constitution of India, 1950 — Article 14, 15, 16, 21
High Courts07 Oct 2010Allowed
Commissioner of Income Tax, Cochin Vs Lord Krishna Bank Ltd.
High Court Of Kerala · (2010) 195 TAXMAN 57
Income Tax Act, 1961 — Section 36(1)(viia)
High Courts07 Oct 2010
Udayakumar and Others Vs Rajaleshmi and Others
High Court Of Kerala · (2010) 3 KLJ 549
Civil Procedure Code, 1908 (CPC) — Section 144Trusts Act, 1882 — Section 87, 90
High Courts07 Oct 2010
Sudheesh Kumar Vs Commissioner of Excise
High Court Of Kerala · (2010) 4 KLT 673
Kerala Abkari Shops Disposal Rules, 2002 — Rule 7(2)
High Courts07 Oct 2010Dismissed
Sivadasan Vs Prabha and Smrithika rep. by Guardian
High Court Of Kerala · (2010) 10 KL CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19
High Courts07 Oct 2010
Rema Rajeev, Proprietrix, Arun Products Vs The Deputy Commissioner (Law) and The Intelligence Inspector, Squad No. III
High Court Of Kerala · (2010) 10 KL CK 0101
Kerala Value Added Tax Act, 2003 — Section 47, 47(2)
High Courts07 Oct 2010
V. Santhakumari Amma, Manager Vs University of Kerala and The Vice Chancellor
High Court Of Kerala · (2010) 10 KL CK 0080