High Courts07 Oct 2010
Hotel Sky Palace Vs State of Kerala, The Commissioner of Excise, The Deputy Commissioner of Excise and The Deputy Excise Commissioner
High Court Of Kerala · (2010) 10 KL CK 0079
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 40 of 128
High Courts07 Oct 2010
The Commissioner of Income Tax Vs The Lord Krishna Bank Ltd.
High Court Of Kerala · (2010) 10 KL CK 0078
Income Tax Act, 1961 — Section 36
High Courts07 Oct 2010Dismissed
Venugopala Kurup Vs District Collector
High Court Of Kerala · (2010) 4 KLT 753
Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23Kerala Protection of River Banks and Regulation of Removal of Sand Rules, 2002 — Rule 27(2), 27(3)
High Courts07 Oct 2010
G. Sudheesh Kumar Vs Commissioner of Excise and Others
High Court Of Kerala · (2011) 1 KLJ 54
Kerala Abkari Shops Disposal Rules, 2002 — Rule 2, 7(2)
High Courts07 Oct 2010Allowed
Biju Xavier and Another Vs Christy Fernandez
High Court Of Kerala · (2011) 1 ILR (Ker) 136
Arbitration and Conciliation Act, 1996 — Section 11(8), 19(13), 26, 6, 9
High Courts07 Oct 2010
Udayakumar and Others Vs Rajalekshmi and Others
High Court Of Kerala · (2010) 10 KL CK 0051
Civil Procedure Code, 1908 (CPC) — Section 144Trusts Act, 1882 — Section 87, 90
High Courts06 Oct 2010
Commissioner of Income Tax Vs Accelerated Freeze Drying Co. Ltd.
High Court Of Kerala · (2011) 240 CTR 90 : (2011) 337 ITR 440 : (2011) 198 TAXMAN 18
Income Tax Act, 1961 — Section 147, 2(42C), 288(2), 48, 49Income Tax Rules, 1962 — Rule 6H
High Courts06 Oct 2010Dismissed
The Commissioner of Income Tax Vs The South Indian Bank Ltd.
High Court Of Kerala · (2010) 10 KL CK 0222
Income Tax Act, 1961 — Section 14A, 234B, 263
High Courts06 Oct 2010Dismissed
Abdul Jaleel P. Vs State of Kerala and The Kerala Public Service Commission
High Court Of Kerala · (2010) 10 KL CK 0213
High Courts06 Oct 2010
N. Anirudhan, MLA Vs State of Kerala and Others
High Court Of Kerala · (2010) 10 KL CK 0212
High Courts06 Oct 2010Allowed
The Secretary to Government of Kerala and The Assistant Commissioner Vs Premier Breweries Ltd.
High Court Of Kerala · (2010) 10 KL CK 0211
Kerala General Sales Tax Act, 1963 — Section 23(3), 23(3A), 5(2C)Kerala General Sales Tax Rules, 1963 — Rule 21(7), 21(7A)
High Courts06 Oct 2010Allowed
Noorul Islam Trust Vs The Chairman, The Regional Officer and The Commissioner of Entrance Examination
High Court Of Kerala · (2010) 10 KL CK 0100
High Courts06 Oct 2010Allowed
Bexy Michael Vs Michael, A.J.
High Court Of Kerala · (2010) 3 KLJ 538
Evidence Act, 1872 — Section 3
High Courts05 Oct 2010Dismissed
The Union of India (UOI), The Director General and The Chief General Manager Vs S. Gopinatha Panicker, K. Ratnakaran and Central Administrative Tribunal
High Court Of Kerala · (2010) 10 KL CK 0221
High Courts05 Oct 2010Dismissed
K. Subramania Pillai Vs S. Chandrasekar
High Court Of Kerala · (2010) 10 KL CK 0210
High Courts05 Oct 2010Dismissed
Maria Agnus Luke Vs Sri. Mara Pandiyan
High Court Of Kerala · (2010) 10 KL CK 0209
High Courts05 Oct 2010Dismissed
K.K. Jose Vs K. Jayakumar, P. Lathika and Aisha P. Nair
High Court Of Kerala · (2010) 10 KL CK 0141
High Courts05 Oct 2010
Ushakumari K.T. and Others Vs Union of India (UOI) and Others
High Court Of Kerala · (2010) 10 KL CK 0102
High Courts04 Oct 2010
Nachimuthu Vs State of Kerala
High Court Of Kerala · (2011) 1 KLJ 784 : (2011) 1 KLT 651
Constitution of India, 1950 — Article 226Co-operative Societies Act, 1969 — Section 12(5), 60, 7