High Courts13 Oct 2010Allowed
Commissioner of Income Tax, Cochin Vs Arya Bangy
High Court Of Kerala · (2011) 202 TAXMAN 145
Income Tax Act, 1961 — Section 132(4), 158BB(1), 260A
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 37 of 128
High Courts12 Oct 2010Dismissed
Thomas Vs Sudha
High Court Of Kerala · (2010) 4 KLT 538
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 8 Rule 6
High Courts12 Oct 2010
P. Rahim Vs M.V. Jayarajan
High Court Of Kerala · AIR 2011 Ker 12 : (2010) 4 ILR (Ker) 165 : (2011) 1 RCR(Criminal) 168
Constitution of India, 1950 — Article 129, 215, 216, 225, 226Contempt of Courts (High Court of Kerala) Rules, 1971 — Rule 7Contempt of Courts Act, 1971 — Section 10, 12, 14, 15, 2
High Courts12 Oct 2010Dismissed
Aswathy P. Vs State of Kerala, Director of Medical Education, Director, Lbs Centre for Science and Principal, Medical College
High Court Of Kerala · (2011) 1 KLT 562
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 39, 73Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996 — Rule 4
High Courts12 Oct 2010
Mosque Lane Residents'' Association Vs M. Vijayanand, Sanjay Kaul and Smt. Nanthini C.N.
High Court Of Kerala · (2010) 10 KL CK 0245
Land Acquisition Act, 1894 — Section 4(1)
High Courts12 Oct 2010Allowed
Usha Vs K.S. Moni and Padmavathy
High Court Of Kerala · (2010) 10 KL CK 0243
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts12 Oct 2010
Louis Robinson Vs Mathew and Joseph
High Court Of Kerala · (2010) 10 KL CK 0207
High Courts12 Oct 2010
Suresh Babu Vs Block Development Officer, The Executive Engineer, Public Health, The District Collector and Village Officer
High Court Of Kerala · (2010) 10 KL CK 0171
High Courts12 Oct 2010
R. Chithrajakumar, Sub Editor Vs The University of Kerala, The Vice Chancellor and The Registrar, University of Kerala
High Court Of Kerala · (2010) 10 KL CK 0170
Kerala University Act, 1957 — Section 2(27), 2(28)
High Courts12 Oct 2010Dismissed
Saji Chandran B. Vs State of kerala, Sub Inspector of Police and Reghunathan Pillai
High Court Of Kerala · (2010) 10 KL CK 0138
Constitution of India, 1950 — Article 226Special Marriage Act, 1954 — Section 25
High Courts12 Oct 2010Dismissed
Jasmine Vs Muslim Education and Cultural Centre and Others
High Court Of Kerala · (2011) 1 CivCC 385 : (2010) 3 KLJ 521 : (2010) 4 KLT 401
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 43 Rule 1, Order 9 Rule 13, 96(2)
High Courts12 Oct 2010Allowed
Joby Varghese Vs Armed Forces Tribunal
High Court Of Kerala · (2010) 4 ILR (Ker) 564 : (2011) 1 KLJ 63 : (2010) 4 KLT 611
Armed Forces Tribunals Act, 2007 — Section 2, 2(2), 3(o), 14, 14(1), 15, 30, 30(1), 31, 31(2), 34, 35Constitution Of India, 1950 — Article 136, 136(2), 226, 227, 227(1), 227(2), 227(3), 227(4), 323A, 323B
High Courts12 Oct 2010Dismissed
Aduvanni Saidu and Others Vs Aduvanni Moidutty
High Court Of Kerala · (2010) 4 KLT 407
Easements Act, 1882 — Section 47
High Courts12 Oct 2010Dismissed
V.T. Reghunath, Special Judge Vs State of Kerala, High Court of Kerala and The Registrar General
High Court Of Kerala · (2010) 10 KL CK 0040
High Courts12 Oct 2010Dismissed
T.P. Joshy Vs State of Kerala, The Deputy Tahsildar (RR), The Inspector and T.K. Pushkaran
High Court Of Kerala · (2010) 10 KL CK 0036
Kerala Toddy Workers Welfare Fund Act, 1969 — Section 2
High Courts12 Oct 2010Dismissed
Union of India, The Central Board of Direct Taxes and The Chief Commissioner of Income Tax Vs Samuel Thomas, A.G. Oommen and M.K. Gopinathan
High Court Of Kerala · (2010) 10 KL CK 0035
High Courts12 Oct 2010Dismissed
Dr. N. Raveendran Vs University Grants Commission and Others
High Court Of Kerala · (2010) 10 KL CK 0034
University Grants Commission Act, 1956 — Section 22, 3
High Courts12 Oct 2010Dismissed
M.M. Bashir Vs Special Sale Officer and Others
High Court Of Kerala · (2010) 10 KL CK 0028