COURT ARCHIVE

High Court Of Kerala judgments, 2010

2,547 judgments · page 36 of 128

High Courts14 Oct 2010

N.R. Vijayan Vs E. Prakash

High Court Of Kerala · (2010) 10 KL CK 0190

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High Courts14 Oct 2010

M.D. Baby Vs K. Sasidharan and Others

High Court Of Kerala · (2010) 10 KL CK 0184

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High Courts14 Oct 2010

Mr. Kurian Thomas, Mr. Kurian P.S. and Mathai N.K. Vs Vyshak International Hotel (P) Ltd., The Regional Director, The Director and Jose P.K.

High Court Of Kerala · (2010) 10 KL CK 0183

Constitution of India, 1950 — Article 226

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High Courts14 Oct 2010Dismissed

Renji Ganesh T. Vs Varghese Eapen and Others

High Court Of Kerala · (2010) 10 KL CK 0135

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High Courts14 Oct 2010

P. Raveendran, Assistant Registrar Vs Registrar of Co-operative Societies and Account General (A and E)

High Court Of Kerala · (2010) 10 KL CK 0114

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High Courts14 Oct 2010

C.B. Sureshkumar Vs The Regional Transport Authority, The Secretary Regional Transport and E.R. Gopalakrishnan

High Court Of Kerala · (2010) 10 KL CK 0113

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High Courts14 Oct 2010Dismissed

K.K. Raghavan Vs The Returning Officer, The Secretary and State Election Commission

High Court Of Kerala · (2010) 10 KL CK 0112

Constitution of India, 1950 — Article 243

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High Courts14 Oct 2010Dismissed

Ambika Gopalan Vs Returning Officer and Others

High Court Of Kerala · (2010) 10 KL CK 0111

Constitution of India, 1950 — Article 226, 243

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High Courts14 Oct 2010Dismissed

Ajo Thomas Vs State Election Commission and Chenneerkara Grama Panchayath

High Court Of Kerala · (2010) 10 KL CK 0110

Constitution of India, 1950 — Article 243

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High Courts14 Oct 2010

John Kennedy Vs State of Kerala

High Court Of Kerala · (2010) 4 KLT 629

Kerala Tax on Paper Lotteries Act, 2005 — Section 2, 2(1), 6, 7

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High Courts14 Oct 2010

Sumangala K. Vs Balakrishnan

High Court Of Kerala · (2010) 10 KL CK 0071

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High Courts14 Oct 2010Dismissed

T.A. Vasudevan Vs The Chairman and The Spices Board, Ministry of Finance

High Court Of Kerala · (2010) 10 KL CK 0070

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High Courts14 Oct 2010

N. Venu Vs State of Kerala and City Police Commissioner

High Court Of Kerala · (2010) 10 KL CK 0026

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 34, 409, 420, 468, 471

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High Courts13 Oct 2010

Rukkiya Beevi Vs State of Kerala, The Sub Inspector of Police, Nikhil @ Kannan

High Court Of Kerala · (2010) 10 KL CK 0244

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High Courts13 Oct 2010

Ibrahim P. Vs Basheer M.A. and Others

High Court Of Kerala · (2010) 10 KL CK 0153

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High Courts13 Oct 2010Allowed

Chandramohan Vs Asha

High Court Of Kerala · (2010) 10 KL CK 0137

Hindu Marriage Act, 1955 — Section 13, 13(1), 23, 23(1)

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High Courts13 Oct 2010Dismissed

M. Sudheesh Vs State of Kerala, Secretary and Others

High Court Of Kerala · (2010) 10 KL CK 0136

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High Courts13 Oct 2010Dismissed

Mohammed Shiyas Vs John Kennedy

High Court Of Kerala · (2010) 4 KLT 451 : (2011) 6 RCR(Civil) 2419

Advocates Act, 1961 — Section 49(1)Bar Council of India Rules, 1975 — Rule 11, 12Constitution of India, 1950 — Article 165, 165(2), 165(3), 21, 22(1)

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High Courts13 Oct 2010Dismissed

Shimna. V.S and Others Vs Ajitha Kumari K.S., State of Kerala and The Director of Social Welfare

High Court Of Kerala · (2010) 10 KL CK 0039

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High Courts13 Oct 2010Dismissed

Rosy Devassy and Others Vs State Bank of Travancore and Others

High Court Of Kerala · (2010) 3 KLJ 590

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