High Courts01 Nov 2010
K. Abdusamad Vs Abdu, Balakrishnan, Firozkhan and United India Insurance Co. Ltd.
High Court Of Kerala · (2010) 11 KL CK 0306
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 28 of 128
High Courts01 Nov 2010
Vinju Raj Vs Muhammed Salim, Mr. Moideenkutty and Divisional Manager
High Court Of Kerala · (2010) 11 KL CK 0305
Motor Vehicles Act, 1988 — Section 166
High Courts01 Nov 2010
George Vs E.A. Jamal, Madhu and United India Insurance Co. Ltd.
High Court Of Kerala · (2010) 11 KL CK 0304
High Courts01 Nov 2010
Joshy John Vs K.K. Purushothaman, Utham Kumar. K.G. and New India Assurance Co. Ltd.
High Court Of Kerala · (2010) 11 KL CK 0303
High Courts01 Nov 2010Allowed
Kanakavally Vs Madhavan
High Court Of Kerala · (2010) 11 KL CK 0302
Specific Relief Act, 1963 — Section 20
High Courts01 Nov 2010Allowed
P.A. Joseph and Others Vs The Kerala State Road Transport and Others
High Court Of Kerala · (2010) 11 KL CK 0292
High Courts01 Nov 2010Dismissed
Commissioner of Income Tax Vs Bus Operators Association
High Court Of Kerala · (2011) 1 KLJ 73
Income Tax Act, 1961 — Section 10(6), 28(3), 44
High Courts01 Nov 2010
Lalitha Ravi Vs Sarojini Amma
High Court Of Kerala · (2010) 11 KL CK 0256
Constitution of India, 1950 — Article 226, 227
High Courts01 Nov 2010
K.P. Karunakaran Nair Vs R. Sudhamani Amma and K.P. Sreekumar Pillai
High Court Of Kerala · (2010) 11 KL CK 0255
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(12), 11(2), 11(3), 11(8)
High Courts01 Nov 2010
Hotel Leela Venture Ltd. Vs Agricultural Income Tax and Commercial, The Deputy Commissioner (Appeals), The Inspecting Asst. Commissioner and The Manager
High Court Of Kerala · (2010) 11 KL CK 0231
High Courts01 Nov 2010
Poomanichintakath Chathadi Zuhara Vs Poonkankandy Suresh Babu
High Court Of Kerala · (2010) 11 KL CK 0182
High Courts01 Nov 2010
T.A. Sukumaran Vs The State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0179
Kerala Revenue Recovery Act, 1968 — Section 83(1)
High Courts01 Nov 2010Dismissed
Jose P. Issac, Government Contractor Vs State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0156
High Courts01 Nov 2010Allowed
Rajesh P.C. Vs The Manager, BCM College and Others
High Court Of Kerala · (2010) 11 KL CK 0153
Kerala University Act, 1957 — Section 57(1)(2)
High Courts01 Nov 2010Dismissed
N.P. Binu Vs M.S. Madhukumar and State of Kerala
High Court Of Kerala · (2010) 11 KL CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Nov 2010
Suo Motu Vs State of Kerala
High Court Of Kerala · (2011) 3 Crimes 21 : (2011) 1 KLT 46 : (2011) 1 RCR(Criminal) 581 : (2011) 1 RCR(Criminal) 581
Criminal Procedure Code, 1973 (CrPC) — Section 193, 194, 209, 323, 4Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 452
High Courts01 Nov 2010Dismissed
Kaishor Amoz Vs Lekshmi Amma Madhavi Amma and Others
High Court Of Kerala · (2010) 3 KLJ 554
Kerala Land Reforms Act, 1963 — Section 125(3), 74Transfer of Property Act, 1882 — Section 111(f)
High Courts01 Nov 2010Allowed
Dr. Ashley Susan Philip, Lecturer and Others Vs The Manager, Mar Thoma College and Others
High Court Of Kerala · (2010) 11 KL CK 0009
Kerala University Act, 1957 — Section 57(1)(2)
High Courts29 Oct 2010
A.J. Joseph Vs State of Kerala and Principal, St. Stephen''s College
High Court Of Kerala · (2010) 10 KL CK 0203