High Courts28 Oct 2010
Lissa Tom Joseph Vs The District Educational Officer and The Manager, Amayanoor High School
High Court Of Kerala · (2010) 10 KL CK 0043
Kerala Education Rules, 1959 — Rule 49, 7A(3)
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 30 of 128
High Courts28 Oct 2010
Nisha M.T. Vs The State of Kerala and Others
High Court Of Kerala · (2010) 10 KL CK 0042
High Courts28 Oct 2010
M.R. Ramakrishnan Nair Vs The Federal Bank Ltd.
High Court Of Kerala · (2010) 10 KL CK 0025
Civil Procedure Code, 1908 (CPC) — Section 34, 34(1)
High Courts28 Oct 2010Dismissed
Kerala State Electricity Board Vs A. Mani, M. Praseeda, M. Pradeepa and M. Pradeesh
High Court Of Kerala · (2010) 10 KL CK 0024
High Courts27 Oct 2010
R. Jayant Nair Vs P. Jayasree Panickar
High Court Of Kerala · (2010) 10 KL CK 0258
High Courts27 Oct 2010Dismissed
Shyla Vs State of Kerala and Others
High Court Of Kerala · (2011) 3 KLJ 763
Constitution of India, 1950 — Article 22(5)Penal Code, 1860 (IPC) — Section 294B, 308, 323, 324, 34
High Courts27 Oct 2010Dismissed
N. Gopalakrishna Pillai and L.K. Jyothishkumar Vs State of Kerala and The Director of Public Instructions
High Court Of Kerala · (2010) 10 KL CK 0169
High Courts27 Oct 2010Dismissed
P. Prabha Vs Union of India (UOI)
High Court Of Kerala · (2010) 10 KL CK 0168
All India Services Act, 1951 — Section 3(1)Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 5, 5(1), 5(4), 4(1)Police Service (Cadre) Rules, 1954 — Regulation 4(2)
High Courts27 Oct 2010Dismissed
K.R.Thankachan Vs The Circle Inspector of Police, The Sub Inspector of Police, The Superintendent of Police and Ajith C.P.
High Court Of Kerala · (2010) 10 KL CK 0163
High Courts27 Oct 2010Allowed
Lavanya Bonny Vs State of Kerala, The Director of Medical Education, The Principal, T.D. Medical College and The Principal
High Court Of Kerala · (2010) 10 KL CK 0095
High Courts27 Oct 2010Allowed
T.A. Sulochana and K.K. Bhavani Vs Kerala State Co-operative Employees, Joint Registrar of Co-operative and The Muvattupuzha Urban Co-operative
High Court Of Kerala · (2010) 10 KL CK 0092
High Courts27 Oct 2010
Jose Joseph Vs State of Kerala and Others
High Court Of Kerala · (2010) 10 KL CK 0087
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Land Acquisition (Kerala) Rules, 1990 — Rule 7(1)Land Acquisition Act, 1894 — Section 4(1), 5A, 6
High Courts27 Oct 2010Allowed
Welcare Medical and Educational Trust Vs State of Kerala and Others
High Court Of Kerala · (2010) 10 KL CK 0086
High Courts27 Oct 2010Allowed
P.K. Jayanandan and Shaila P.V. Vs The Secretary to Government, The Director of Public Instruction, The Deputy Director of Education and The Assistant Educational Officer
High Court Of Kerala · (2010) 10 KL CK 0067
High Courts27 Oct 2010Dismissed
Omanakutty Amma and Others Vs Sajeev Kumar, M.R. and Others
High Court Of Kerala · (2011) 1 ILR (Ker) 474 : (2011) 1 KLJ 108
Constitution of India, 1950 — Article 19(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 133, 137(1), 137(2), 138, 482Evidence Act, 1872 — Section 3
High Courts27 Oct 2010Allowed
Manager, St. Thomas High School, Punnakode Vs District Educational Officer and Others
High Court Of Kerala · (2011) 1 KLJ 51 : (2010) 4 KLT 676
Right to Information Act, 2005 — Section 20
High Courts27 Oct 2010
G. Anandavally Amma Vs State of Kerala, Director of Public Instruction and Deputy Director
High Court Of Kerala · (2010) 10 KL CK 0045
High Courts27 Oct 2010Dismissed
Subinsha Vs District Superintendent of Police and Others
High Court Of Kerala · (2010) 10 KL CK 0019
High Courts26 Oct 2010
Asok Kumar Vs Bava, Auvva Umma and Salim
High Court Of Kerala · (2010) 10 KL CK 0266
High Courts26 Oct 2010
N.D. Hamilton and Smt. Levis Vs The Catholic Syrian Bank Ltd.
High Court Of Kerala · (2010) 10 KL CK 0265