High Courts29 Oct 2010
Padoli Kunhikrishnan Vs Soopiyadath Thekke Purayil Muhammed
High Court Of Kerala · (2010) 10 KL CK 0201
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 29 of 128
High Courts29 Oct 2010
Lathika C.M. Vs State of Kerala, Director of Public Instructions, District Educational Officer and M.D. Suresh Kumar
High Court Of Kerala · (2010) 10 KL CK 0189
Kerala Education Rules, 1959 — Rule 43
High Courts29 Oct 2010Dismissed
Calicut University Teachers'' Association and P. Mohanan Vs The Chancellor/The Governor and Others
High Court Of Kerala · (2010) 10 KL CK 0188
High Courts29 Oct 2010
William David @ Bijo and Others Vs Linu Mary George
High Court Of Kerala · (2010) 3 KLJ 697 : (2010) 4 KLT 691
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10, Order 7 Rule 2, Order 7 Rule 7
High Courts29 Oct 2010
Chacko. V. Joseph Vs Commissioner of Income Tax, Assistant Director of Income Tax, Deputy Director of Enforcement and Assistant Director of Enforcement
High Court Of Kerala · (2010) 10 KL CK 0167
Income Tax Act, 1961 — Section 131, 132A, 153A
High Courts29 Oct 2010
Amritha Reji Vs Union of India (UOI)
High Court Of Kerala · (2010) 4 ILR (Ker) 528 : (2010) 4 KLT 571
NTR University of Health Sciences Act, 1986 — Section 12(2), 12(3)Right to Information Act, 2005 — Section 8(1)
High Courts29 Oct 2010Dismissed
Deepak Vs Bindhu
High Court Of Kerala · (2010) 10 KL CK 0074
Constitution of India, 1950 — Article 227
High Courts29 Oct 2010Dismissed
Commissioner of Income Tax Vs Sahrudaya Hospital
High Court Of Kerala · (2012) 344 ITR 257
Income Tax Act, 1961 — Section 10(23C)(via), 111, 12A
High Courts28 Oct 2010
U. Shajahan Vs The Sub Inspector of Police and Anish
High Court Of Kerala · (2010) 10 KL CK 0259
Constitution of India, 1950 — Article 226
High Courts28 Oct 2010
Sebin Mathew Vs N.I. George, National Insurance Company Ltd., Salin V.V. and United India Insurance Co. Ltd.
High Court Of Kerala · (2010) 10 KL CK 0200
High Courts28 Oct 2010Allowed
Shiju Vs The Regional Transport Officer, Thrissur
High Court Of Kerala · (2010) 3 KLJ 769
Kerala Motor Vehicles Taxation Act, 1976 — Section 26, 3(1)
High Courts28 Oct 2010Dismissed
Pothunjana Agricultural Export Zone Vs The Divisional General Manager, The Branch Manager, Parassala Branch and Union of India (UOI)
High Court Of Kerala · (2010) 10 KL CK 0166
High Courts28 Oct 2010Allowed
Sasidharan and K.P. Ambika Vs Beypur Grama Panchayat, M. Gopinathan Nair and Ombudaman for Local Self Government
High Court Of Kerala · (2010) 10 KL CK 0094
High Courts28 Oct 2010Allowed
Jose Kurian, Jose Cyriac and P.C. Roy Vs The Deputy Tahsildar (RR), The Sales Tax Officer and The State of Kerala
High Court Of Kerala · (2010) 10 KL CK 0093
Kerala General Sales Tax Act, 1963 — Section 26CKerala Revenue Recovery Act, 1968 — Section 5, 7
High Courts28 Oct 2010
The Rubber Board Vs The State of Kerala and Others
High Court Of Kerala · (2010) 10 KL CK 0085
High Courts28 Oct 2010
Senior Divisional Personnel Officer Vs Smt. Anju R. and Smt. Indira Bai Amma
High Court Of Kerala · (2010) 10 KL CK 0075
High Courts28 Oct 2010Dismissed
Mohammed Nainar and Others Vs State of Kerala and Others
High Court Of Kerala · (2011) CriLJ 1729 : (2011) 1 KLJ 68
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173, 378, 378(3)National Investigation Agency Act, 2008 — Section 21, 21(1), 21(2), 21(4)Penal Code, 1860 (IPC) — Section 120B, 121A, 124A, 465, 471
High Courts28 Oct 2010
Selvaraj and Sreelakshmi Vs The Federal Bank Ltd., Muttam Branch, M. Rajasekharan and N.P. Jaya Menon
High Court Of Kerala · (2010) 10 KL CK 0046
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 6(2), 34(1), 96(3)
High Courts28 Oct 2010
C.N. Pradeep Vs State of Kerala, The Director of Technical Education and The Departmental Promotion Committee
High Court Of Kerala · (2010) 10 KL CK 0044