High Courts03 Nov 2010
Dr. Suja Ani. G. Vs The State of Kerala, The Director of Medical Education and The Principal
High Court Of Kerala · (2010) 11 KL CK 0243
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 26 of 128
High Courts03 Nov 2010
Babu Y. Vs State of Kerala, The Thiruvananthapuram Corporation and The Secretary (Licensing Authority)
High Court Of Kerala · (2010) 11 KL CK 0242
High Courts03 Nov 2010
Renju George Vs Registrar, Deaths and Births and Chief Registrar
High Court Of Kerala · (2010) 11 KL CK 0213
High Courts03 Nov 2010
Jagal Mohan Vs The Thrikkakara Grama Panchayath, The Secretary and C. Krishnan
High Court Of Kerala · (2010) 11 KL CK 0154
Kerala Panchayat Raj (Removal of Encroachment and Imposition and Recovery of Penalty for Unauthorised Occupation) Rules, 1996 — Rule 5(1), 5(3)
High Courts03 Nov 2010Allowed
Ing Vysya Bank Ltd. Vs S. Dileep Kumar and Bindhu K.M.
High Court Of Kerala · (2010) 11 KL CK 0148
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts03 Nov 2010
Soby George Vs "Kalabhavan", A Society Regd
High Court Of Kerala · (2010) 11 KL CK 0147
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), 11Trade Marks Act, 1999 — Section 134
High Courts03 Nov 2010Allowed
Raghavendran @ Reghu and Jyothi Vs Murali Ramachandran and Priya
High Court Of Kerala · (2010) 11 KL CK 0146
High Courts03 Nov 2010Dismissed
Nagappan Nair Vs Sreedevi Madhavan Unnithan and Dhanya
High Court Of Kerala · (2010) 11 KL CK 0145
Civil Procedure Code, 1908 (CPC) — Section 52Constitution of India, 1950 — Article 227
High Courts03 Nov 2010Dismissed
Sujathan and Unnikrishnan Vs Soosi Xavier
High Court Of Kerala · (2010) 11 KL CK 0144
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3)
High Courts03 Nov 2010
The National Insurance Co. Ltd. Vs Wilson P.G. and Binu Joseph
High Court Of Kerala · (2010) 11 KL CK 0130
Motor Vehicles Act, 1988 — Section 3
High Courts03 Nov 2010
Sandhya Kurumthottickal Vs State of Kerala and Others
High Court Of Kerala · (2010) 3 KLJ 686 : (2010) 4 KLT 580
Prevention of Cruelty to Animals Act, 1960 — Section 33, 34, 35
High Courts03 Nov 2010Allowed
Kanagaraj and Others Vs State of Kerala, The Director of Kirtads, District Collector and Tahsildar
High Court Of Kerala · (2010) 11 KL CK 0097
High Courts03 Nov 2010
K. Ayishabi Vs Moideenkoya, K. Abdul Rahiman and The New India Assurance Co. Ltd.
High Court Of Kerala · (2010) 11 KL CK 0065
High Courts03 Nov 2010Allowed
Shalaz Vs Mahatma Gandhi University
High Court Of Kerala · (2011) 1 KLT 36
High Courts03 Nov 2010
Jomi George Vs Kunjumon Thomas and George Thomas
High Court Of Kerala · (2010) 11 KL CK 0024
High Courts03 Nov 2010
K.G. Sathyanadan and Poovanthuruthu Veedu Vs State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0023
High Courts03 Nov 2010
Sekharan. G, Ambika, Ajitha and Ambujakshi Vs State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0022
High Courts03 Nov 2010
Jayasree B., H.S.A. (English) Vs State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0008
High Courts03 Nov 2010
Jeena Abraham, U.P.S.A Vs The Manager and Others
High Court Of Kerala · (2010) 11 KL CK 0007