High Courts25 Oct 2000
Cochin Cadalac Pvt. Ltd. Vs E.S.I. Corporation
High Court Of Kerala · (2000) 10 KL CK 0058
Employees State Insurance Act, 1948 — Section 2(17), 2(22), 2(9)Income Tax Act, 1961 — Section 10, 7
COURT ARCHIVE
High Court Of Kerala judgments, 2000
688 judgments · page 9 of 35
High Courts24 Oct 2000
Ramakrishnan Vs Thanka
High Court Of Kerala · (2001) 1 CivCC 494 : (2000) 2 KLJ 818 : (2001) 2 RCR(Civil) 480
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts24 Oct 2000Allowed
Ammini alias Unni Maya Nangiar Vs Lakshmi and Others
High Court Of Kerala · (2003) 2 KLJ 1092 : (2004) 1 KLT 987
High Courts23 Oct 2000
Adbul Khadir Vs Ouseph Mathai
High Court Of Kerala · (2000) 10 KL CK 0061
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Government of India Act, 1915 — Section 107
High Courts23 Oct 2000
Abraham Vs Mathai Pothan and Others
High Court Of Kerala · (2000) 10 KL CK 0012
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Government of India Act, 1915 — Section 107
High Courts23 Oct 2000Dismissed
Giresh Vs Sankaran Nair and Others
High Court Of Kerala · (2000) 10 KL CK 0011
Cochin Nayar Act, 1113 — Section 23, 24, 54, 55, 60Guardians and Wards Act, 1890 — Section 25, 4(2)Hindu Minority and Guardianship Act, 1956 — Section 4, 5, 6
High Courts20 Oct 2000Dismissed
K. Madayya Shetty Vs Durgaparameshwari and Others
High Court Of Kerala · AIR 2001 Ker 77
Succession Act, 1925 — Section 63, 68
High Courts20 Oct 2000Dismissed
Parol Mammoo, Timber Merchant Vs Camp Bazar Palli Sabha and Others
High Court Of Kerala · AIR 2001 Ker 20 : (2000) 2 KLJ 688
Kerala Land Reforms Act, 1963 — Section 106Transfer of Property Act, 1882 — Section 106
High Courts20 Oct 2000Allowed
M. Vs R.
High Court Of Kerala · (2001) 2 DMC 556 : (2001) 2 ILR (Ker) 235
Divorce Act, 1869 — Section 10, 13(1), 18, 19
High Courts20 Oct 2000
CONTROLLER OF ESTATE DUTY Vs LATE DR. K.P. LUKE BY L/H MRS. ALICE KALARICKAL
High Court Of Kerala · (2001) 165 CTR 351 : (2001) 115 TAXMAN 673
Estate Duty Act, 1953 — Section 21
High Courts20 Oct 2000
Abdulla Vs State of Kerala
High Court Of Kerala · (2001) 1 ALT(Cri) 155 : (2001) 1 RCR(Criminal) 830 : (2001) 1 RCR(Criminal) 628
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 42(1), 42(2)
High Courts20 Oct 2000
Controller of Estate Duty Vs K.P. Luke
High Court Of Kerala · (2001) 249 ITR 45
Estate Duty Act, 1953 — Section 21, 21(1)Estate Duty Rules, 1953 — Rule 8
High Courts20 Oct 2000Allowed
''A'' Vs ''B''
High Court Of Kerala · AIR 2001 Ker 71 : (2001) 2 DMC 35 : (2001) 1 RCR(Civil) 436 : (2001) 1 RCR(Criminal) 291
Divorce Act, 1869 — Section 10
High Courts20 Oct 2000
Poonthuruthil Abdulla Vs State of Kerala
High Court Of Kerala · (2000) 2 KLJ 863
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i), 41, 42, 42(1), 42(2)
High Courts19 Oct 2000
Chairman and Managing Director, FACT and Others Vs T. Krishnan Unni and Another
High Court Of Kerala · (2000) 10 KL CK 0063
High Courts19 Oct 2000Dismissed
Balakrishna Pillai Vs The State of Kerala and Others
High Court Of Kerala · (2000) 2 KLJ 789
Kerala Education Rules, 1959 — Rule 2, 2(1), 3, 34, 44
High Courts18 Oct 2000Dismissed
N.K. Radha Vs Toddy Workers Welfare Fund Board and Others
High Court Of Kerala · (2001) 1 KLJ 76
High Courts18 Oct 2000Dismissed
Padmanabhan Vs State of Kerala and Others
High Court Of Kerala · (2000) 2 KLJ 878
Constitution of India, 1950 — Article 19
High Courts18 Oct 2000Dismissed
Padmanabhan Vs State of Kerala
High Court Of Kerala · (2001) 1 ILR (Ker) 68
Constitution of India, 1950 — Article 19Kerala Panchayat Raj Act, 1994 — Section 79
High Courts17 Oct 2000
Mahavir Plantations Limited Vs State of Kerala
High Court Of Kerala · (2002) 126 STC 212
Kerala General Sales Tax Act, 1963 — Section 5(2A)