High Courts03 Nov 2000Allowed

Suresh Babu Vs State of Kerala

High Court Of Kerala · (2000) 2 KLJ 757 : (2001) 1 RCR(Criminal) 278

Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 361, 363, 366A, 375, 376
High Courts01 Nov 2000Dismissed

Balakrishnan Vs Union of India

High Court Of Kerala · (2001) ACJ 1395 : (2001) 1 ILR (Ker) 367

Motor Vehicles (Amendment) Act, 1994 — Section 53Motor Vehicles Act, 1988 — Section 165, 166