High Courts05 Jan 2000Allowed
Ninnala Vs Nandakumar
High Court Of Kerala · (2000) 2 CivCC 497
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
High Court Of Kerala judgments, 2000
688 judgments · page 35 of 35
High Courts05 Jan 2000Allowed
All Kerala Small Scale Tread Rubber Manufacturers Association and Another Vs Secretary to Government and Others
High Court Of Kerala · (2000) 01 KL CK 0005
High Courts05 Jan 2000Allowed
Ushakumari Vs Abdul Azeez and Others
High Court Of Kerala · (2000) 1 KLJ 141
Motor Vehicles Act, 1988 — Section 47, 47(3), 57, 71(1), 71(3)
High Courts03 Jan 2000
Commissioner of Income Tax Vs Jugalkishore Hargopal Das
High Court Of Kerala · (2000) 243 ITR 220
Income Tax Act, 1961 — Section 132, 143(1), 148, 271(1)
High Courts03 Jan 2000Dismissed
Falcon Rock Products Vs Sales Tax Officer and Others
High Court Of Kerala · (2001) 121 STC 224
Kerala General Sales Tax Act, 1963 — Section 7(1)Kerala General Sales Tax Rules, 1963 — Rule 30
High Courts03 Jan 2000
Commissioner of Income Tax Vs D.K.B. and Co.
High Court Of Kerala · (2000) 161 CTR 187 : (2000) 243 ITR 618
High Courts03 Jan 2000Dismissed
United India Insurance Co. Ltd. Vs Pierce Leslie India Ltd. and Others
High Court Of Kerala · (2000) 2 ACC 146 : (2000) ACJ 1227 : (2000) 2 ILR (Ker) 365
Motor Vehicles Act, 1988 — Section 95(1)(b)(i)
High Courts01 Jan 2000Allowed
K.R. George and Another Vs The Federal Bank Ltd.
High Court Of Kerala · (2000) 01 KL CK 0027
Civil Procedure Code, 1908 (CPC) — Section 152