High Courts17 Oct 2000Dismissed
Joseph Vs Dy. Tahsildar
High Court Of Kerala · (2000) 10 KL CK 0024
Civil Procedure Code, 1908 (CPC) — Section 60Kerala Revenue Recovery Act, 1968 — Section 80
COURT ARCHIVE
High Court Of Kerala judgments, 2000
688 judgments · page 10 of 35
High Courts13 Oct 2000Dismissed
Madhavan Mony Vs C. Sarasamma Amma and Others
High Court Of Kerala · AIR 2001 Ker 35
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2, 96Succession Act, 1925 — Section 214
High Courts12 Oct 2000Dismissed
Suresh Babu Vs State of Kerala and Others
High Court Of Kerala · (2000) 2 KLJ 672
High Courts12 Oct 2000Dismissed
K.N. Karthikeyan and Another Vs State of Kerala
High Court Of Kerala · (2001) CriLJ 408 : (2000) 2 KLJ 649
Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Liquor Rules — Rule 20A, 28, 28AKerala Abkari Act, 1077 — Section 54, 55, 56, 63, 67
High Courts12 Oct 2000
L. Abdulla Kunhi Vs State of Kerala
High Court Of Kerala · (2001) 122 STC 461
Kerala General Sales Tax Act, 1963 — Section 17(3)
High Courts12 Oct 2000
Hotel Presidency Vs Cochin International Airport Ltd.
High Court Of Kerala · (2000) 2 KLJ 988
High Courts12 Oct 2000Allowed
Sasidharan Vs K.S.E.B.
High Court Of Kerala · (2001) 1 KLJ 109 : (2001) 1 RCR(Civil) 679
Electricity Act, 1910 — Section 30Electricity Rules, 1956 — Rule 10, 135, 142, 2, 29
High Courts12 Oct 2000Dismissed
C.A. Produce Vs State of Kerala
High Court Of Kerala · (2001) 122 STC 374
Kerala General Sales Tax Act, 1963 — Section 35, 35(2)
High Courts12 Oct 2000Allowed
S. Sasidharan Vs Kerala State Electricity Board and Others
High Court Of Kerala · AIR 2001 Ker 68
Electricity (Supply) Act, 1948 — Section 78Electricity Rules, 1956 — Rule 47A
High Courts11 Oct 2000Dismissed
Kerala Public Service Commission Vs K. Jayasree
High Court Of Kerala · (2014) 1 KHC 358
High Courts11 Oct 2000Dismissed
Thomas, P.J. and Others Vs Jaihind Powerloom Industrial Co-operative Society Ltd. and Others
High Court Of Kerala · (2000) 10 KL CK 0041
High Courts11 Oct 2000Dismissed
Raphael Vs Alice Jose and Another
High Court Of Kerala · (2000) 10 KL CK 0008
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92, 64
High Courts10 Oct 2000Dismissed
M.P. Augustine Vs State of Kerala
High Court Of Kerala · (2001) 122 STC 110
High Courts09 Oct 2000
Madhavi Amma Vs Velu Pillai
High Court Of Kerala · (2001) 1 CivCC 435 : (2001) 1 DMC 302 : (2001) 1 RCR(Civil) 552
Hindu Succession Act, 1956 — Section 8
High Courts09 Oct 2000
Commissioner of Income Tax Vs Kerala Liquor Corporation
High Court Of Kerala · (2001) 248 ITR 740
Income Tax Act, 1961 — Section 256(1), 271, 271(1)
High Courts09 Oct 2000
K.V. Damodaran Vs P.K. Muraleekrishnan and Another, etc.
High Court Of Kerala · AIR 2001 Ker 3 : (2000) 3 ILR (Ker) 860 : (2001) 1 RCR(Civil) 504
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 100, 100A, 96Kerala High Court (Amendment) Act, 1987 — Section 5Kerala High Court Act, 1958 — Section 5
High Courts05 Oct 2000Dismissed
Puthiyadath Jayamathy Avva and Others Vs K.J. Naga Kumar and Others
High Court Of Kerala · AIR 2001 Ker 38
Constitution of India, 1950 — Article 200, 254Hindu Succession Act, 1956 — Section 4, 6, 8Kerala Joint Hindu Family System (Abolition) Act, 1975 — Section 1
High Courts05 Oct 2000
New Traders Vs State of Kerala
High Court Of Kerala · (2001) 123 STC 82
Kerala General Sales Tax Act, 1963 — Section 45AKerala Provisional Collection of Revenues Tax Act, 1985 — Section 3, 5
High Courts05 Oct 2000
Commissioner of Income Tax Vs Malabar Building Products Ltd.
High Court Of Kerala · (2001) 251 ITR 487
Income Tax Act, 1961 — Section 143(1), 256(1), 37(1), 56(2), 57
High Courts03 Oct 2000Dismissed
Abdulla Koya Vs State of Kerala
High Court Of Kerala · (2001) 76 ECC 323 : (2001) 2 RCR(Criminal) 54
Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 103, 165, 4Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 50