High Courts18 Nov 1999Allowed
M.R. Tourist Home Vs State of Kerala and Others
High Court Of Kerala · (1999) 2 KLJ 1140
COURT ARCHIVE
High Court Of Kerala judgments, 1999
697 judgments · page 6 of 35
High Courts17 Nov 1999Dismissed
New India Assurance Company Limited Vs Shamsed and Another
High Court Of Kerala · (2001) ACJ 585 : (2000) 100 CompCas 269 : (2000) 1 ILR (Ker) 816 : (2000) 3 RCR(Civil) 216
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(5), 149, 149(1)
High Courts17 Nov 1999
Komath Kumba Amma and Others Vs Kerala State Electricity Board
High Court Of Kerala · AIR 2000 Ker 215 : (2000) 2 ILR (Ker) 1 : (2000) 3 RCR(Civil) 131
Electricity Act, 1910 — Section 19Telegraph Act, 1885 — Section 10
High Courts17 Nov 1999
Jayachandra Nadar Vs A.C. Malathi and Others
High Court Of Kerala · (1999) 11 KL CK 0041
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Partition Act, 1893 — Section 4, 8Transfer of Property Act, 1882 — Section 111
High Courts16 Nov 1999Allowed
Ernakulam Dist. Co-operative Bank Vs Regional Provident Fund Commissioner
High Court Of Kerala · (2000) 86 FLR 984 : (2000) 1 LLJ 1662
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts16 Nov 1999Dismissed
Adoration Convent Vs Cicily
High Court Of Kerala · (2000) 1 ACC 232 : (2001) ACJ 1605
High Courts16 Nov 1999Dismissed
Kunhambu and Others Vs Hanumantha Shanbhogue and Others
High Court Of Kerala · (2000) 1 KLJ 541
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Nov 1999
Commissioner of Income Tax Vs Aspinwall Co. (Travancore) Ltd.
High Court Of Kerala · (2000) 245 ITR 33
Income Tax Act, 1961 — Section 35B
High Courts12 Nov 1999
Commissioner of Income Tax Vs Amy Colabawala
High Court Of Kerala · (2000) 243 ITR 19
Income Tax Act, 1961 — Section 148, 150, 150(1), 153
High Courts12 Nov 1999Allowed
Acho Dominic Vs Xavier
High Court Of Kerala · (1999) 11 KL CK 0031
Evidence Act, 1872 — Section 69
High Courts11 Nov 1999Allowed
Raveendran Vs Balakrishnan
High Court Of Kerala · (2000) 1 KLJ 236
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 7 Rule 17, Order 7 Rule 18
High Courts10 Nov 1999Dismissed
Govindankutty Nair Vs Gopalakrishnan and Others
High Court Of Kerala · (1999) 11 KL CK 0098
High Courts10 Nov 1999
Commissioner of Income Tax Vs Dhanalakshmy Weaving Works
High Court Of Kerala · (2000) 245 ITR 13
Income Tax Act, 1961 — Section 201(1A)
High Courts10 Nov 1999Dismissed
State of Kerala and Another Vs B. Mohanan
High Court Of Kerala · (2000) KLJ 174
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 15, 16, 17, 18Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Nov 1999Dismissed
T.N. Parameswaran Pillai Vs Banking Ombudsman and Others
High Court Of Kerala · (2000) 100 CompCas 624
Banking Regulation Act, 1949 — Section 35A
High Courts10 Nov 1999
Commonwealth Trust (India) Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (2000) 242 ITR 593
High Courts10 Nov 1999
COMMISSIONER OF INCOME TAX Vs DHANALAKSHMY WEAVING WORKS
High Court Of Kerala · (2000) 160 CTR 374 : (2000) 109 TAXMAN 395
Income Tax Act, 1961 — Section 192, 194, 194A, 201, 221
High Courts10 Nov 1999Dismissed
Thomas, K.V. Vs State of Kerala and Others
High Court Of Kerala · (2000) KLJ 447
Kerala Service Rules, 1958 — Rule 35, 56, 56(1), 56(4), 56A(3)
High Courts10 Nov 1999Dismissed
Balagopal, K. Vs State of Kerala and Others
High Court Of Kerala · (1999) 11 KL CK 0024
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 11, 11(1), 15, 16, 23Kerala High Court Act, 1958 — Section 5