COURT ARCHIVE
High Court Of Kerala judgments, 1999
697 judgments · page 35 of 35
Malayil Bankers Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (1999) 236 ITR 869
COMMISSIONER OF INCOME TAX Vs BHARATH SEA FOODS
High Court Of Kerala · (1999) 152 CTR 502
Mar Appraem Kuri Company Ltd. Vs Tomy and Another
High Court Of Kerala · (1999) 96 CompCas 718
Commissioner of Income Tax Vs Bharath Sea Foods
High Court Of Kerala · (1999) 237 ITR 46
Dr. C. Balakrishnan Nair and Another Vs Commissioner of Income Tax and Another
High Court Of Kerala · (1999) 154 CTR 523 : (1999) 237 ITR 70
Philips Alfred Malvin Vs Gonsalvis
High Court Of Kerala · AIR 1999 Ker 187 : (1999) 3 CivCC 444 : (1999) 1 KLJ 247 : (1999) 2 RCR(Civil) 235
R. Sreedharan Vs The Registrar, High Court of Kerala and Others
High Court Of Kerala · AIR 1999 Ker 146
Lovely Thomas Vs Tomy Alexander
High Court Of Kerala · (2000) 1 DMC 609
L.S. Prasad Vs Sales Tax Officer and Others
High Court Of Kerala · (2003) 133 STC 582
Rajendra Prabhu Vs Union of India (UOI)
High Court Of Kerala · (1999) 107 ELT 293 : (1999) 2 ILR (Ker) 258
C.V. Varghese and Another Vs Devi Accademy and Others
High Court Of Kerala · AIR 1999 Ker 185 : (1999) 2 CivCC 146
Commissioner of Income Tax Vs King Fisheries (P) Ltd.
High Court Of Kerala · (1999) 01 KL CK 0015
L.R. Rangaier and Sons Vs Coffee Board and Others
High Court Of Kerala · AIR 1999 Ker 258 : (1999) 97 CompCas 205 : (1999) 2 ILR (Ker) 247
P. Prathapachandran and Another Vs Central Bureau of Investigation and Others
High Court Of Kerala · (1999) 2 ALT(Cri) 163 : (1999) CriLJ 2002 : (1999) 2 ILR (Ker) 418
K. A. SUDESH Vs DEPUTY COMMISSIONER OF INCOME TAX
High Court Of Kerala · (1999) 154 CTR 482