Edavanakkad Telephone Subscribers Association and Another Vs Union of India (UOI) and Others
High Court Of Kerala · AIR 1999 Ker 306 : (1999) 2 RCR(Civil) 458
COURT ARCHIVE
697 judgments · page 33 of 35
High Court Of Kerala · AIR 1999 Ker 306 : (1999) 2 RCR(Civil) 458
High Court Of Kerala · AIR 1999 Ker 288
High Court Of Kerala · AIR 1999 Ker 265 : (1999) 2 CivCC 339
High Court Of Kerala · AIR 2000 Ker 36 : (1999) 3 ILR (Ker) 91 : (1999) 3 RCR(Civil) 494
High Court Of Kerala · (1999) 1 KLJ 906
High Court Of Kerala · (2000) 1 ALT(Cri) 176 : (1999) CriLJ 2231 : (1999) 2 RCR(Criminal) 118
High Court Of Kerala · (1999) 1 KLJ 750
High Court Of Kerala · (1999) 2 ILR (Ker) 496 : (1999) 239 ITR 848
High Court Of Kerala · AIR 1999 Ker 299 : (1999) 4 CivCC 288 : (1999) 1 KLJ 434
High Court Of Kerala · AIR 1999 Ker 364 : (1999) 96 CompCas 639 : (1999) 2 ILR (Ker) 488
High Court Of Kerala · (1999) 2 ILR (Ker) 500 : (1999) 1 LLJ 1204
High Court Of Kerala · (1999) 01 KL CK 0008
High Court Of Kerala · (1999) 1 KLJ 506
High Court Of Kerala · (1999) 155 CTR 79 : (1999) 237 ITR 250 : (1999) 103 TAXMAN 443
High Court Of Kerala · AIR 1999 Ker 310
High Court Of Kerala · AIR 1999 Ker 310 : (1999) 4 CivCC 28 : (1999) 2 CivCC 243 : (1999) 3 RCR(Civil) 449
High Court Of Kerala · (1999) 108 ELT 27 : (1999) 2 ILR (Ker) 346 : (1999) 1 KLJ 467
High Court Of Kerala · AIR 1999 Ker 252
High Court Of Kerala · (1999) 2 ILR (Ker) 443 : (2000) 1 LLJ 1268
High Court Of Kerala · (1999) 2 ILR (Ker) 337 : (1999) 1 LLJ 1031