High Courts24 Nov 1999Allowed
Kambil Vasudevan Vs K.K. Lakshmi and Others
High Court Of Kerala · (2000) 1 KLJ 135
Civil Procedure Code, 1908 (CPC) — Section 151, 152
COURT ARCHIVE
High Court Of Kerala judgments, 1999
697 judgments · page 5 of 35
High Courts24 Nov 1999Dismissed
State of Kerala and Another Vs Divya P.
High Court Of Kerala · AIR 2000 Ker 73
Constitution of India, 1950 — Article 226
High Courts24 Nov 1999Allowed
Jerry Joseph Vs Commr. of Entrance Examinations
High Court Of Kerala · (2000) 1 KLJ 568
Constitution of India, 1950 — Article 15(4)
High Courts24 Nov 1999Allowed
Kambil Vasudevan Vs Lakshmi and Others
High Court Of Kerala · (2000) 2 KLJ 378
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts24 Nov 1999
Agricultural Products and Processed Food Exporters Association Vs State of Kerala
High Court Of Kerala · (2000) 1 LLJ 1261
Industrial Disputes Act, 1947 — Section 12Kerala Headload Workers Act, 1978 — Section 22(1)
High Courts23 Nov 1999Allowed
Union of India (UOI) Vs C.S. Vijayachandran
High Court Of Kerala · (1999) 2 KLJ 1037 : (2000) 1 RCR(Civil) 728
Limitation Act, 1963 — Section 5
High Courts23 Nov 1999
Madhavan and Others Vs Excise Inspector and Others
High Court Of Kerala · (2000) CriLJ 1636 : (2000) 1 ILR (Ker) 823
Constitution of India, 1950 — Article 19(1), 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(1), 100(4), 100(5), 100(6)Evidence Act, 1872 — Section 68
High Courts23 Nov 1999
Commissioner of Income Tax Vs Mahavir Plantations Ltd.
High Court Of Kerala · (2000) 244 ITR 571
Income Tax Act, 1961 — Section 35B
High Courts23 Nov 1999Dismissed
Discharged Servicemen''s Assn. Vs State of Kerala and Another
High Court Of Kerala · (1999) 2 KLJ 1133
Civil Procedure Code, 1908 (CPC) — Section 122Constitution of India, 1950 — Article 14, 226, 227Customs Act, 1962 — Section 129E
High Courts23 Nov 1999
COMMISSIONER OF INCOME TAX Vs MAHAVIR PLANTATIONS LTD.
High Court Of Kerala · (2000) 110 TAXMAN 147
Income Tax Act, 1961 — Section 256
High Courts23 Nov 1999Allowed
Adv. S. Rajeev Vs Union of India (UOI) and Others
High Court Of Kerala · (2000) 1 ALT 300 : (2000) 2 ILR (Ker) 109
Constitution of India, 1950 — Article 14, 141, 19(1)Telegraph Act, 1885 — Section 7Telephone Allotment Rules, 1980 — Rule 2.4
High Courts22 Nov 1999Allowed
V.J. Job and Others Vs State of Kerala and Others
High Court Of Kerala · (2000) 1 KLJ 366
Constitution of India, 1950 — Article 134A, 14, 15(1), 226, 29Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(1), 11(7), 11(l), 13
High Courts22 Nov 1999Allowed
Jommon M.J. alias M.C. John Vs Mercy John
High Court Of Kerala · AIR 2000 Ker 239 : (2000) 2 DMC 418 : (2000) KLJ 442
Divorce Act, 1869 — Section 18, 19
High Courts22 Nov 1999
Krishna Pillai and Others Vs Infant Jesus Church and Another
High Court Of Kerala · (1999) 11 KL CK 0001
Constitution of India, 1950 — Article 134A, 14, 15(1), 15(4), 226Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(1), 11(7), 13, 23
High Courts19 Nov 1999Allowed
Vasanth Nagar Allottees'' Assn Vs District Collector
High Court Of Kerala · (2000) 1 KLJ 61
Constitution of India, 1950 — Article 19, 19(1)(g), 19(6), 21
High Courts19 Nov 1999Dismissed
Muhammed Bappu Vs State of Kerala
High Court Of Kerala · (2000) KLJ 23
Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 302, 84
High Courts19 Nov 1999
Commissioner of Income Tax Vs Popular Automobiles
High Court Of Kerala · (2001) 170 CTR 321 : (2001) 248 ITR 597 : (2002) 122 TAXMAN 66
Income Tax Act, 1961 — Section 256(2)
High Courts19 Nov 1999
Commissioner of Income Tax Vs Kesaria Tea Co. Ltd.
High Court Of Kerala · (2000) 161 CTR 149 : (2000) 243 ITR 362
Income Tax Act, 1961 — Section 41, 41(1)
High Courts19 Nov 1999
COMMISSIONER OF INCOME TAX Vs KESARIA TEA CO. LTD.
High Court Of Kerala · (2000) 109 TAXMAN 44
Income Tax Act, 1961 — Section 256, 41
High Courts18 Nov 1999Allowed
Danykutty David and Others Vs State of Kerala
High Court Of Kerala · (1999) 2 KLJ 1048 : (2000) 1 RCR(Criminal) 365
Kerala Gaming Act, 1960 — Section 7, 8