High Courts29 Nov 1999
Commissioner of Income Tax Vs Kerala Transport Co. Kerala Transport Co. Vs Commissioner of Income Tax
High Court Of Kerala · (2000) 158 CTR 551 : (2000) 242 ITR 263
Income Tax Act, 1961 — Section 139(8), 140A, 143(2), 215, 216
COURT ARCHIVE
High Court Of Kerala judgments, 1999
697 judgments · page 4 of 35
High Courts29 Nov 1999Dismissed
Oriental Insurance Co. Ltd. Vs Daniel
High Court Of Kerala · (2000) ACJ 1391
Motor Vehicles Act, 1988 — Section 95
High Courts29 Nov 1999Dismissed
Kunhaliyumma Vs Kuttiatha and Others
High Court Of Kerala · (2000) 1 KLJ 224
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Nov 1999
KERALA TRANSPORTING CO. Vs COMMISSIONER OF INCOME TAX
High Court Of Kerala · (2000) 111 TAXMAN 376
Income Tax Act, 1961 — Section 139, 140A, 143, 215, 216
High Courts29 Nov 1999Allowed
State of Kerala Vs N.N. Khalid and Another
High Court Of Kerala · (1999) 11 KL CK 0042
Kerala General Sales Tax Act, 1963 — Section 35, 36Kerala Land Reforms Act, 1963 — Section 103, 85, 85(8), 85(9), 85(9A)Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 8B, 8B(3), 8C, 8C(4)
High Courts29 Nov 1999Dismissed
Abdulla Vs Abdulla and Anr
High Court Of Kerala · (2000) 1 KLJ 110
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 25
High Courts29 Nov 1999Dismissed
Dr. A.N. Thomas and Vs Union of India (UOI) and Others
High Court Of Kerala · AIR 2000 Ker 325 : (2000) KLJ 900
Constitution of India, 1950 — Article 14Drugs and Cosmetics Act, 1940 — Section 18
High Courts27 Nov 1999Dismissed
Antony Vs State of Kerala and ors
High Court Of Kerala · (2000) 1 KLJ 115
Constitution of India, 1950 — Article 309, 314
High Courts27 Nov 1999Dismissed
Purushothaman Potti V.N. Vs State Bank of Travancore and Others
High Court Of Kerala · (2000) 85 FLR 23 : (2000) 2 LLJ 635
Kerala High Court Act, 1958 — Section 5
High Courts27 Nov 1999
Commissioner of Income Tax Vs Geo Sea Foods
High Court Of Kerala · (2000) 244 ITR 44
Income Tax Act, 1961 — Section 256, 271(1), 40
High Courts27 Nov 1999
Kerala Distilleries and Allied Products Limited Vs Assistant Commissioner (Assessment) (I), Commercial Tax and Others
High Court Of Kerala · (1999) 11 KL CK 0046
Kerala Abkari Act, 1077 — Section 17, 18, 29Kerala Foregin Liquor (Storage In Bond) Rules, 1961 — Rule 11, 2, 3Kerala General Sales Tax Act, 1963 — Section 2, 5(2A), 5(2C)
High Courts27 Nov 1999Dismissed
Prasanna Kumari Vs Shobana Kumari and Others
High Court Of Kerala · (1999) 2 KLJ 1107
Kerala High Court Act, 1958 — Section 5
High Courts27 Nov 1999
Commissioner of Income Tax Vs C.W.S. (India) Ltd.
High Court Of Kerala · (2000) 158 CTR 529 : (2000) 246 ITR 278
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34Income Tax Rules, 1962 — Rule 8
High Courts27 Nov 1999
COMMISSIONER OF INCOME TAX Vs PREMIER BREWERIES LTD.
High Court Of Kerala · (2000) 110 TAXMAN 408
Income Tax Act, 1961 — Section 256, 271
High Courts27 Nov 1999
Commissioner of Income Tax Vs Premier Breweries Ltd.
High Court Of Kerala · (2000) 244 ITR 598
Income Tax Act, 1961 — Section 271(1)
High Courts26 Nov 1999
Lakshmi and Company Vs State of Kerala
High Court Of Kerala · (2001) 121 STC 423
High Courts26 Nov 1999Dismissed
Soumini Vs State of Kerala and Others
High Court Of Kerala · (2000) 1 KLJ 352
High Courts25 Nov 1999Dismissed
Krishna Iyer Vs Kunnath Chelan Avvokkar
High Court Of Kerala · (2000) 3 CivCC 117 : (2000) KLJ 557
Civil Procedure Code, 1908 (CPC) — Section 103, 11
High Courts24 Nov 1999Dismissed
Gopalan and Others Vs Rajendran Nair and Others
High Court Of Kerala · (2000) 1 KLJ 693
Travancore Nair Act, 1912 — Section 22
High Courts24 Nov 1999Allowed
Vasudevan Vs Lakshmi
High Court Of Kerala · (2000) 1 CivCC 435 : (2000) 1 KLJ 135 : (2001) 1 RCR(Civil) 489
Civil Procedure Code, 1908 (CPC) — Section 151, 152