High Courts05 Mar 1997
Santhamma Vs Bindu and Others
High Court Of Kerala · (1997) 1 KLJ 434
Family Courts (Procedure) Rules, 1989 — Rule 10Family Courts Act, 1984 — Section 19
COURT ARCHIVE
High Court Of Kerala judgments, 1997
504 judgments · page 21 of 26
High Courts05 Mar 1997Dismissed
Rugmini and Others Vs Addl. Sub Judge and Others
High Court Of Kerala · (1997) 2 KLJ 75
Civil Procedure Code, 1908 (CPC) — Section 115, 97Constitution of India, 1950 — Article 226, 227
High Courts05 Mar 1997Dismissed
Chandran Nair Vs Krishnan
High Court Of Kerala · (1997) 1 KLJ 426
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
High Courts05 Mar 1997
Commissioner of Income Tax Vs Koonan''s Jewellery
High Court Of Kerala · (1998) 98 TAXMAN 21
Gold (Control) Act, 1968 — Section 27
High Courts04 Mar 1997
Mohammed, M.M. and Another Vs C.K. Mohanan and Others
High Court Of Kerala · (1997) 03 KL CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156Evidence Act, 1872 — Section 74, 76, 77, 80Motor Vehicles Act, 1939 — Section 110B
High Courts04 Mar 1997
Harrisons Malayalam Ltd. Vs Commissioner of Agricultural Income Tax
High Court Of Kerala · (1998) 233 ITR 273
Kerala Agricultural Income Tax Act, 1950 — Section 34
High Courts03 Mar 1997Allowed
Raghurama Rao and Others Vs Pathimabi and Others
High Court Of Kerala · (1997) 2 KLJ 234
Civil Procedure Code, 1908 (CPC) — Section 115, 51Criminal Procedure Code, 1973 (CrPC) — Section 51Evidence Act, 1872 — Section 40, 44
High Courts03 Mar 1997
Joseph and Another Vs Joseph
High Court Of Kerala · AIR 1997 Ker 301 : (1997) 2 CivCC 69 : (1997) 3 RCR(Criminal) 179
Specific Relief Act, 1963 — Section 28(3)
High Courts03 Mar 1997Allowed
Joseph Vs State of Kerala
High Court Of Kerala · AIR 1997 Ker 301
Specific Relief Act, 1963 — Section 28, 28(1), 28(3)
High Courts01 Mar 1997
Rajan Vs M. Sukumaran and Others
High Court Of Kerala · (1998) 1 ACC 554 : (1997) 2 ILR (Ker) 781
Evidence Act, 1872 — Section 64, 65Insurance Act, 1938 — Section 2
High Courts28 Feb 1997Allowed
Peter Vs Moly
High Court Of Kerala · (1998) 1 RCR(Civil) 264
Divorce Act, 1869 — Section 18
High Courts28 Feb 1997Allowed
State of Kerala Vs Govindan Ponnamma and Others
High Court Of Kerala · AIR 1997 Ker 302
Contract Act, 1872 — Section 56, 73Kerala Abkari Act, 1077 — Section 29Kerala Abkari Shops (Disposal in Auction) Rules, 1974 — Rule 8(2)
High Courts27 Feb 1997Dismissed
Narayana Prabhu and Others Vs Janardhana Mallan and Others
High Court Of Kerala · (1997) 02 KL CK 0045
Contract Act, 1872 — Section 74
High Courts27 Feb 1997Allowed
Smt. Hajara Vs State of Kerala and Others
High Court Of Kerala · (1997) CriLJ 2196 : (1997) 2 ILR (Ker) 695
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1)
High Courts27 Feb 1997Dismissed
New Bank of India, Trivandrum Vs Sajitha Textiles and Another
High Court Of Kerala · AIR 1997 Ker 201
Contract Act, 1872 — Section 126Evidence Act, 1872 — Section 73Limitation Act, 1963 — Article 55
High Courts26 Feb 1997
Kannupillai Kettu Vs State of Kerala and Others
High Court Of Kerala · (1997) 02 KL CK 0044
Kerala Fishermens Welfare Fund Act, 1985 — Section 4(5)
High Courts26 Feb 1997Dismissed
Saraswathi Vs Kamala and Others
High Court Of Kerala · (1997) 02 KL CK 0033
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, 115Constitution of India, 1950 — Article 226Kerala Panchayat Raj Act, 1994 — Section 113, 8, 88, 89, 89(2)
High Courts26 Feb 1997Dismissed
Vimal Ghosh V. Vs State of Kerala and Others
High Court Of Kerala · AIR 1997 Ker 237 : (1997) 3 ILR (Ker) 109 : (1997) 2 ILR (Ker) 677
Constitution of India, 1950 — Article 226, 341
High Courts26 Feb 1997Dismissed
Oriental Insurance Company Ltd. Vs Asokan
High Court Of Kerala · (1998) ACJ 33 : (1997) 2 ILR (Ker) 691 : (1997) 1 KLJ 393 : (1997) 2 LLJ 546
Workmens Compensation Act, 1923 — Section 4
High Courts25 Feb 1997
Bose Abraham Vs State of Kerala and Others
High Court Of Kerala · (1997) 02 KL CK 0010
Central Motor Vehicles Rules, 1989 — Rule 127, 47Kerala Tax on Entry of Motor Vehicles Into Local Areas Act, 1994 — Section 18, 3, 4, 4(2)Motor Vehicles Act, 1988 — Section 2(18), 2(23), 2(28)