High Courts13 Feb 1997Dismissed
Dev Sebastian Vs P.R. Kurup and Others
High Court Of Kerala · AIR 1997 Ker 214
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments, 1997
504 judgments · page 23 of 26
High Courts13 Feb 1997
Alleppey Financial Enterprises Vs Assistant Director of Income Tax and Another
High Court Of Kerala · (1998) 233 ITR 216
Income Tax Act, 1961 — Section 132, 132(1)
High Courts13 Feb 1997Dismissed
Chandanakunnummel Gopalan Adiyodi Vs Madhuvanath Balan
High Court Of Kerala · AIR 1997 Ker 332 : (1997) 3 ILR (Ker) 156
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 16
High Courts12 Feb 1997Dismissed
Secretary, Cannanore Cooperative Autorikshaw Drivers Society Vs Santosh and Others
High Court Of Kerala · (1997) 3 ILR (Ker) 17 : (1997) 1 KLJ 306 : (1999) 3 LLJ 1515
High Courts12 Feb 1997
Hassan Kunju Vs Regional Transport Authority and Another
High Court Of Kerala · (1997) 1 KLJ 315
Kerala Motor Vehicles Rules, 1989 — Rule 123 , 170Motor Vehicles Act, 1939 — Section 57, 62Motor Vehicles Act, 1988 — Section 80, 80(1), 80(2), 81, 81(5)
High Courts12 Feb 1997
United Mercantile Co. (P.) Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1997) 142 CTR 131 : (1997) 2 ILR (Ker) 672 : (1997) 225 ITR 983
Companies (Acceptance of Deposits) Rules, 1975 — Rule 2Companies Act, 1956 — Section 58AIncome Tax Act, 1961 — Section 40A(8)
High Courts12 Feb 1997
New India Assurance Co. Ltd. Vs Jacob Roy and Others
High Court Of Kerala · (1997) 02 KL CK 0013
Motor Vehicles Act, 1939 — Section 2(i)
High Courts12 Feb 1997Partly Allowed
T.C.M. Ltd. Vs District Collector
High Court Of Kerala · (1997) 1 LLJ 1061
Constitution of India, 1950 — Article 226
High Courts11 Feb 1997
Oriental Insurance Co. Ltd., Cochin Vs M.U. alias and Others
High Court Of Kerala · (1998) ACJ 365 : AIR 1997 Ker 287 : (1997) 2 ILR (Ker) 663
Motor Vehicles Act, 1939 — Section 95(2)
High Courts11 Feb 1997
Oriental Insurance Company Limited Vs Alias and Others
High Court Of Kerala · (2000) 1 ACC 62
Motor Vehicles Act, 1988 — Section 11, 95, 96
High Courts07 Feb 1997Dismissed
Ammini Karnan and Others Vs District Labour Officer and Others
High Court Of Kerala · (1998) 2 LLJ 151
Constitution of India, 1950 — Article 226Kerala Headload Workers Act, 1978 — Section 13, 21
High Courts04 Feb 1997Dismissed
United India Insurance Co. Ltd. Vs Lakshmi
High Court Of Kerala · (1997) 3 ILR (Ker) 354 : (1997) 2 RCR(Civil) 529
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts03 Feb 1997Allowed
Bini T. John Vs Saji Kuruvila
High Court Of Kerala · AIR 1997 Ker 247
Divorce Act, 1869 — Section 16
High Courts03 Feb 1997Allowed
Sahid and Others Vs District Collector, Kollam and Others
High Court Of Kerala · AIR 1997 Ker 216
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Land Acquisition Act, 1894 — Section 28A
High Courts03 Feb 1997Allowed
B. Vs S.
High Court Of Kerala · (1997) 1 DMC 620
Divorce Act, 1869 — Section 10
High Courts31 Jan 1997Allowed
Meenakshikutti Amma Vs Unnikrishnan
High Court Of Kerala · (1997) 01 KL CK 0043
High Courts31 Jan 1997Dismissed
M.K. Lakshman Vs K. Surendran
High Court Of Kerala · (1997) 01 KL CK 0035
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(2), Order 21 Rule 1(3), Order 21 Rule 2, Order 21 Rule 2(2)
High Courts31 Jan 1997
M.R. Pillai Vs Executive Officer, Pathiyoor Panchayat, Kayamkulam and Others
High Court Of Kerala · AIR 1997 Ker 162
Environment (Protection) Act, 1986 — Section 3
High Courts30 Jan 1997
Yogeswara Panicker and Another Vs Kerala State Institute For Languages
High Court Of Kerala · (1997) 01 KL CK 0049
Constitution of India, 1950 — Article 14, 16
High Courts30 Jan 1997Allowed
Ishwara Bhat Vs Annappa Naika
High Court Of Kerala · AIR 1997 Ker 165 : (1997) 1 CivCC 401
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Specific Relief Act, 1963 — Section 38