High Courts08 Jan 1997
Joy M.K. and Another Vs State of Kerala and Others
High Court Of Kerala · (1998) 1 LLJ 429
Kerala Abkari Workers Welfare Fund Act, 1989 — Section 2
COURT ARCHIVE
High Court Of Kerala judgments, 1997
504 judgments · page 26 of 26
High Courts07 Jan 1997Allowed
Poornima Vs The Sales Tax Officer and Others
High Court Of Kerala · (1997) 01 KL CK 0004
Constitution of India, 1950 — Article 226, 227, 265, 32Contract Act, 1872 — Section 72Evidence Act, 1872 — Section 115
High Courts06 Jan 1997
P.C. Cheriyan Vs Agricultural Income Tax Officer and Another
High Court Of Kerala · (1997) 226 ITR 813
High Courts06 Jan 1997
P. C. CHERIYAN Vs COMMISSIONER OF AGRICULTURAL INCOME TAX.
High Court Of Kerala · (1997) 141 CTR 528
Succession Act, 1925 — Section 36