High Courts18 Mar 1997
New Ambadi Estates (P.) Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1997) 95 TAXMAN 437
Income Tax Act, 1922 — Section 2(11)(ii)Income Tax Act, 1961 — Section 3, 3(1), 3(1)(f)
COURT ARCHIVE
High Court Of Kerala judgments, 1997
504 judgments · page 20 of 26
High Courts18 Mar 1997
New Ambadi Estates Pvt. Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1997) 228 ITR 141
Income Tax Act, 1922 — Section 2(11), 3(1)Income Tax Act, 1961 — Section 3
High Courts18 Mar 1997
Commissioner of Agricultural Income Tax Vs Kappumalai Estate
High Court Of Kerala · (1998) 148 CTR 565 : (1998) 234 ITR 187
Kerala Agricultural Income Tax Act, 1950 — Section 35, 35(2)
High Courts17 Mar 1997Dismissed
T. Sathyapalan Vs State of Kerala and Others
High Court Of Kerala · (2001) 121 STC 442
Kerala General Sales Tax Act, 1963 — Section 7(7B)
High Courts17 Mar 1997Dismissed
Thomas P.T. Vs Chandran A.
High Court Of Kerala · (1997) 1 KLJ 672 : (1998) 1 LLJ 95
Kerala Payment of Subsistence Allowance Act, 1972 — Section 4Kerala Payment of Subsistence Allowance Rules, 1974 — Rule 5
High Courts14 Mar 1997Dismissed
Regional Director, E.S.I. Corporation Vs P.P. Thomas and Others
High Court Of Kerala · (1997) 2 LLJ 139
Employees State Insurance (Amendment) Act, 1984 — Section 2(23)
High Courts14 Mar 1997
The Industrial Credit and Investment Corporation of India Limited and etc. Vs Vanjinad Leathers Ltd. and etc.
High Court Of Kerala · AIR 1997 Ker 273 : (1998) 91 CompCas 625 : (1997) 3 ILR (Ker) 95
Companies Act, 1956 — Section 446, 446(1)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 2, 31, 34
High Courts14 Mar 1997Allowed
Regl. Director, ESI Corpn. Vs Kerala Wheat Flour Roller Mill
High Court Of Kerala · (1997) 2 ILR (Ker) 771 : (1997) 2 LLJ 839
Employees State Insurance Act, 1948 — Section 2(22), 2(9)
High Courts14 Mar 1997Dismissed
Rajan Vs Sukumaran
High Court Of Kerala · (1997) ACJ 778
Evidence Act, 1872 — Section 64, 65Insurance Act, 1938 — Section 2
High Courts13 Mar 1997
New India Assurance Co. Ltd. Vs N.M. Annakutty and Others
High Court Of Kerala · (1997) ACJ 1121
High Courts12 Mar 1997
Aspinwall and Co. Travancore Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1998) 230 ITR 587
High Courts12 Mar 1997
Commercial Corporation of India Private Ltd., Manipal Vs State of Kerala and Another
High Court Of Kerala · AIR 1997 Ker 281
High Courts11 Mar 1997Partly Allowed
Indian Express Employees Union Vs Indian Express (Madurai) Ltd. and Another
High Court Of Kerala · (1999) 1 LLJ 490
Industrial Employment (Standing Orders) Act, 1946 — Section 10(2)
High Courts10 Mar 1997Allowed
The Life Insurance Corporation of India Vs Sobha Vijayan and Others
High Court Of Kerala · (1997) 03 KL CK 0004
Constitution of India, 1950 — Article 14
High Courts06 Mar 1997
New India Assurance Co. Ltd. Vs M.N. Sheeja and Others
High Court Of Kerala · (1997) ACJ 1072
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts06 Mar 1997Allowed
K.R. Jagadeesan Vs Indian Crump Rubber Factory and Another
High Court Of Kerala · (1997) 2 ILR (Ker) 721 : (1997) 2 LLJ 536
Workmens Compensation Act, 1923 — Section 2
High Courts06 Mar 1997
M.N. Sheeja Vs Aboobacker and Others
High Court Of Kerala · (1997) 2 ACC 647
Motor Vehicles Act, 1939 — Section 95(2)(b)(1)
High Courts05 Mar 1997Dismissed
Vadakkayil Devi Amma Vs Life Insurance Corporation of India
High Court Of Kerala · (1999) ACJ 1348
Contract Act, 1872 — Section 23
High Courts05 Mar 1997Allowed
Yusuf Jan Vs Kerala State Road Transport Corporation and Others
High Court Of Kerala · (1997) 03 KL CK 0034
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 11, 3Motor Vehicles (Third Party Insurance) Rules, 1946 — Rule 15GMotor Vehicles Act, 1988 — Section 110B
High Courts05 Mar 1997
Commissioner of Income Tax Vs Popular Automobiles
High Court Of Kerala · (1998) 233 ITR 383
Income Tax Act, 1961 — Section 40