High Courts03 Jul 1996
COMMISSIONER OF INCOME TAX Vs RAM BAHADUR THAKUR LTD.
High Court Of Kerala · (1998) 150 CTR 357
Income Tax Act, 1961 — Section 254, 256, 263
COURT ARCHIVE
High Court Of Kerala judgments, 1996
681 judgments · page 18 of 35
High Courts02 Jul 1996
Commissioner of Income Tax Vs Pigments India Ltd.
High Court Of Kerala · (1997) 228 ITR 797
Income Tax Act, 1961 — Section 139, 139(3), 143, 256
High Courts02 Jul 1996
P.P. Anthappan and Others Vs Commissioner of Agricultural Income Tax
High Court Of Kerala · (1998) 229 ITR 416
Kerala Agricultural Income Tax Act, 1950 — Section 32, 32(2), 34
High Courts02 Jul 1996
Commissioner of Income Tax Vs Dr. David Joseph
High Court Of Kerala · (1997) 227 ITR 369
High Courts02 Jul 1996
Commissioner of Income Tax Vs V.P. John, Janatha Medicals
High Court Of Kerala · (1998) 229 ITR 475
Income Tax Act, 1961 — Section 256(2)
High Courts01 Jul 1996Dismissed
Krishnan Nair Vs State of Kerala and Others
High Court Of Kerala · (1996) 2 KLJ 95 : (1996) 2 KLJ 77
High Courts01 Jul 1996
Commissioner of Income Tax Vs Muthoottu Charitable Trust
High Court Of Kerala · (1997) 227 ITR 203
Income Tax Act, 1961 — Section 11, 13(1), 13(3)
High Courts28 Jun 1996
SMT. P. L. STELLA Vs COMMISSIONER OF WEALTH-TAX.
High Court Of Kerala · (1997) 141 CTR 578
High Courts28 Jun 1996Allowed
Khaders International Construction Ltd. and Others Vs Commissioner of Income Tax and Others
High Court Of Kerala · (1998) 91 CompCas 432 : (1998) 229 ITR 450
Income Tax Act, 1961 — Section 179
High Courts28 Jun 1996
Brahmin Educational Society Vs Assistant Commissioner of Income Tax and Another
High Court Of Kerala · (1996) 3 ILR (Ker) 691 : (1997) 227 ITR 317
Income Tax Act, 1961 — Section 10, 10(22), 11, 11(4), 80G
High Courts28 Jun 1996
V.S. Geetha Vs A. Aliyarkunju
High Court Of Kerala · (1997) CriLJ 479 : (1996) 3 ILR (Ker) 578
Criminal Procedure Code, 1973 (CrPC) — Section 242, 243, 243(2), 247, 257Drugs and Cosmetics Act, 1940 — Section 25(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Jun 1996
Kuruvilla Vs Sivarama Pillai
High Court Of Kerala · (1997) CriLJ 479 : (1996) 3 ILR (Ker) 578
Criminal Procedure Code, 1973 (CrPC) — Section 242, 243, 243(2), 247, 257Drugs and Cosmetics Act, 1940 — Section 25(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Jun 1996
BRAHMIN EDUCATIONAL SOCIETY Vs ASSISTANT COMMISSIONER OF INCOME TAX and Another
High Court Of Kerala · (1997) 140 CTR 262
Income Tax Act, 1961 — Section 10, 11, 12, 12A, 80G
High Courts28 Jun 1996Allowed
State of Kerala Vs E.V. Ittiachan
High Court Of Kerala · (1996) 06 KL CK 0029
Kerala Land Reforms Act, 1963 — Section 85(6A), 85(7), 87
High Courts27 Jun 1996
S. Pathrose Vs State of Kerala and Others
High Court Of Kerala · AIR 1997 Ker 48 : (1996) 2 KLJ 177
Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26
High Courts27 Jun 1996
Kerala State Electricity Board and Others Vs Chief Conservator of Forests, Vazhuthacud, Trivandrum and Others
High Court Of Kerala · AIR 1997 Ker 59
Constitution of India, 1950 — Article 226
High Courts27 Jun 1996
K.M. Mohammed Abdul Khader Vs Commissioner of Income Tax
High Court Of Kerala · (1998) 229 ITR 391
Income Tax Act, 1961 — Section 256
High Courts27 Jun 1996
Commissioner of Income Tax Vs Dr. K. George Thomas (Deceased) (Through M.P. Govindan Nair, Executor of the Will)
High Court Of Kerala · (1999) 235 ITR 509
High Courts27 Jun 1996Dismissed
Rosamma George Vs State of Kerala
High Court Of Kerala · (1996) 2 KLJ 150
High Courts26 Jun 1996
Commissioner of Gift-tax Vs N.J. Mathew
High Court Of Kerala · (1997) 228 ITR 85
Gift Tax Act, 1958 — Section 16, 16(1), 26