High Courts16 Jul 1996Dismissed
Vaniampara Rubber Co. Ltd. Vs State of Kerala
High Court Of Kerala · (1998) 230 ITR 449
COURT ARCHIVE
High Court Of Kerala judgments, 1996
681 judgments · page 16 of 35
High Courts16 Jul 1996Dismissed
H. Sai Lakshminarayanan Vs Commissioner of Gift Tax
High Court Of Kerala · (1998) 230 ITR 574
Gift Tax Act, 1958 — Section 26(3)
High Courts16 Jul 1996
Commissioner of Income Tax Vs N.C. John and Sons Ltd.
High Court Of Kerala · (1998) 230 ITR 326
Income Tax Act, 1961 — Section 132, 132(5), 142(2A), 153(3), 256
High Courts15 Jul 1996Dismissed
K.P. Velayudhan and Others Vs State of Kerala and Others
High Court Of Kerala · (1996) 2 KLJ 358
Constitution of India, 1950 — Article 14, 16, 166, 166(2), 166(3)
High Courts15 Jul 1996Dismissed
M.K. Sasidharan, Advocate Supreme Court and President Vs The Hon''ble Chief Justice of India, Supreme Court of India and Others
High Court Of Kerala · AIR 1997 Ker 35 : (1996) 3 ILR (Ker) 377
Constitution of India, 1950 — Article 212, 222
High Courts15 Jul 1996
Commissioner of Income Tax Vs R. Bharathan (No. 1)
High Court Of Kerala · (1998) 148 CTR 199 : (1998) 230 ITR 187
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts15 Jul 1996
Kerala Industrial Polymers Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1998) 147 CTR 401 : (1998) 230 ITR 218
Income Tax Act, 1961 — Section 147
High Courts15 Jul 1996
State of Kerala Vs P.R. Gopinathan Nair
High Court Of Kerala · (1996) 07 KL CK 0017
Kerala Land Acquisition Act, 1961 — Section 23, 23(1), 3(1), 9
High Courts15 Jul 1996
Commissioner of Income Tax Vs R. Bharathan (No. 2)
High Court Of Kerala · (1998) 148 CTR 243 : (1998) 230 ITR 189
Income Tax Act, 1961 — Section 209A, 256(2), 273(2)
High Courts12 Jul 1996
Dr. Thomas Varghese Vs State of Kerala
High Court Of Kerala · (1997) 1 ILR (Ker) 209 : (1997) 226 ITR 365
Kerala Agricultural Income Tax Act, 1950 — Section 34, 9(2)
High Courts12 Jul 1996
K.I. Philip Vs State of Kerala
High Court Of Kerala · (1998) 230 ITR 155
Kerala Agricultural Income Tax Act, 1950 — Section 35(1)
High Courts12 Jul 1996
T.T. Thomas Vs State of Kerala and Others
High Court Of Kerala · AIR 1997 Ker 105 : (1996) 3 ILR (Ker) 611
Constitution of India, 1950 — Article 14
High Courts12 Jul 1996Allowed
Regional Director, E.S.I. Corporation Vs T.V. Poulose
High Court Of Kerala · (1996) 3 ILR (Ker) 602 : (1997) 1 LLJ 613
Employees State Insurance Act, 1948 — Section 1(5), 2(12)
High Courts11 Jul 1996Dismissed
K. Jyothish Kumar Vs State of Kerala and Others
High Court Of Kerala · (1996) 2 KLJ 182
Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts11 Jul 1996
Commissioner of Income Tax Vs Dr. V.P. Gopinathan
High Court Of Kerala · (1998) 229 ITR 801
Income Tax Act, 1961 — Section 57
High Courts11 Jul 1996Dismissed
Krishnankutty Nair Vs Accommodation Controller and Others
High Court Of Kerala · (1996) 2 KLJ 84
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4), 14, 17
High Courts11 Jul 1996
Sugunan, G. Vs State of Kerala and Others
High Court Of Kerala · (1996) 07 KL CK 0011
Constitution of India, 1950 — Article 14, 165, 226, 310, 311United Provinces Municipalities Act, 1916 — Section 9
High Courts10 Jul 1996Dismissed
S. Remany Vs High Court of Kerala and Others
High Court Of Kerala · (1996) 2 KLJ 167
Constitution of India, 1950 — Article 14
High Courts10 Jul 1996
Commissioner of Income Tax Vs Autokast Ltd.
High Court Of Kerala · (1997) 1 ILR (Ker) 105 : (1998) 229 ITR 789
Income Tax Act, 1961 — Section 57
High Courts10 Jul 1996
Baby Marine Exports Vs Commissioner of Income Tax
High Court Of Kerala · (1997) 225 ITR 631
Central Sales Tax Act, 1956 — Section 5(3)