High Courts10 Jul 1996
Commissioner of Income Tax Vs C.F. Johnson
High Court Of Kerala · (1998) 229 ITR 750
Income Tax Act, 1961 — Section 2(47), 256(2)
COURT ARCHIVE
High Court Of Kerala judgments, 1996
681 judgments · page 17 of 35
High Courts09 Jul 1996Allowed
T.G. Nandakumar Vs The Arbitrator (Deputy Registrar), Directorate or Industries and Committee and Others etc.
High Court Of Kerala · AIR 1997 Ker 67 : (1997) 1 ILR (Ker) 64
High Courts09 Jul 1996
Union of India (UOI) and Others Vs S.J. Pandit
High Court Of Kerala · AIR 1997 Ker 153 : (1996) 2 CivCC 281
Telegraph Act, 1885 — Section 7, 7B
High Courts09 Jul 1996
Commissioner of Income Tax Vs Late S.M. Syed Mohammed and Others
High Court Of Kerala · (1997) 226 ITR 824
Income Tax Act, 1961 — Section 261, 274
High Courts08 Jul 1996
Commissioner of Income Tax Vs Bhadra Enterprises (No. 2)
High Court Of Kerala · (1997) 228 ITR 717
Income Tax Act, 1961 — Section 256
High Courts08 Jul 1996
Providence Estate Vs Commissioner of Agricultural Income Tax
High Court Of Kerala · (1998) 229 ITR 740
Kerala Agricultural Income Tax Act, 1950 — Section 27
High Courts08 Jul 1996
Commissioner of Income Tax Vs Upasana Hospital
High Court Of Kerala · (1997) 139 CTR 518 : (1997) 225 ITR 845
Income Tax Act, 1961 — Section 32A, 32A(2)
High Courts05 Jul 1996Allowed
Nazer, M. Vs Dr. Srinivas Shenoy and Others
High Court Of Kerala · (1996) 07 KL CK 0077
General Clauses Act, 1897 — Section 21
High Courts05 Jul 1996
Kar Mobiles Limited Vs Commissioner of Income Tax
High Court Of Kerala · (1998) 229 ITR 701
Income Tax Act, 1961 — Section 80J
High Courts05 Jul 1996
Commissioner of Income Tax Vs K.P. Varoo
High Court Of Kerala · (1996) 135 CTR 266 : (1998) 229 ITR 667
Income Tax Act, 1961 — Section 271(1)
High Courts05 Jul 1996Dismissed
Leela, M. Vs K. Pushpam and Another
High Court Of Kerala · (1996) 07 KL CK 0009
Arbitration Act, 1940 — Section 39, 39(2), 41Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 243(K) , 243(O)
High Courts05 Jul 1996Dismissed
Director of Industries Vs P.P. Sreedharan
High Court Of Kerala · (1996) 2 KLJ 52
Kerala State and Subordinate Services Rules, 1958 — Rule 27
High Courts04 Jul 1996
Michael Joseph and Company Vs Commissioner of Income Tax
High Court Of Kerala · (1997) 225 ITR 786
Income Tax Act, 1961 — Section 30, 37
High Courts04 Jul 1996
Chandrika Educational Trust Vs Commissioner of Income Tax
High Court Of Kerala · (1996) 134 CTR 576 : (1997) 224 ITR 453
Income Tax Act, 1961 — Section 11, 13, 13(1), 147
High Courts04 Jul 1996
Commissioner of Income Tax Vs Krishna Talkies
High Court Of Kerala · (1998) 229 ITR 644
Income Tax Rules, 1962 — Rule 9B
High Courts04 Jul 1996
Secretary, Kerala Public Service Commission Vs B. Malini and Others
High Court Of Kerala · (1996) 07 KL CK 0015
Kerala State and Subordinate Services Rules, 1958 — Rule 3
High Courts04 Jul 1996
Shahul Hameed and Another Vs K.K. Mohammed Habibullah and Others
High Court Of Kerala · (1996) 07 KL CK 0006
Kerala Civil Rules of Practice, 1971 — Rule 41, 55
High Courts03 Jul 1996
Commissioner of Income Tax Vs C. Josey Neroth
High Court Of Kerala · (1998) 229 ITR 519
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts03 Jul 1996
Commissioner of Income Tax Vs O.K. Industries and Others
High Court Of Kerala · (1998) 229 ITR 501
High Courts03 Jul 1996
Ex-Constable E.V. Das Vs Commandant, C.I.S.F. and Others
High Court Of Kerala · (1996) 07 KL CK 0016
Central Industrial Security Force Rules, 1969 — Rule 31