High Courts26 Jun 1996Dismissed
Yohanan Vs State of Kerala and Another
High Court Of Kerala · (1996) 2 KLJ 5
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 302(2), 313, 321Penal Code, 1860 (IPC) — Section 323, 324, 341
COURT ARCHIVE
High Court Of Kerala judgments, 1996
681 judgments · page 19 of 35
High Courts26 Jun 1996
Sadanandan, V.T. Vs State Bank of Travancore
High Court Of Kerala · (1996) 06 KL CK 0018
Constitution of India, 1950 — Article 12
High Courts26 Jun 1996Dismissed
Perezhilan Vs Cement Corporation of India Ltd. and Others
High Court Of Kerala · (1996) 06 KL CK 0012
Constitution of India, 1950 — Article 311(1)
High Courts26 Jun 1996
Commissioner of Gift Tax Vs N.C.J. Rajan
High Court Of Kerala · (1996) 89 TAXMAN 302
Income Tax Act, 1922 — Section 34(1)(b)Income Tax Act, 1961 — Section 143(b)
High Courts25 Jun 1996Allowed
C. Gopalakrishnan Vs Union of India (UOI) and Others
High Court Of Kerala · AIR 1996 Ker 333 : (1996) 3 ILR (Ker) 515
Constitution of India, 1950 — Article 14, 19(1)
High Courts25 Jun 1996
Commissioner of Income Tax Vs Quilon Central Coir Marketing Co-operative Society Ltd.
High Court Of Kerala · (1998) 229 ITR 348
Income Tax Act, 1961 — Section 80P, 80P(2)
High Courts25 Jun 1996Dismissed
M.K. Paul Vs State of Kerala and Others
High Court Of Kerala · AIR 1997 Ker 69 : (1996) 3 ILR (Ker) 507
Constitution of India, 1950 — Article 226
High Courts25 Jun 1996
Commissioner of Income Tax Vs Muthootu Mini Chitty Fund
High Court Of Kerala · (1997) 227 ITR 197
High Courts25 Jun 1996Allowed
Dr. Eapen Samuel and Others Vs State of Kerala and Others
High Court Of Kerala · (1996) 06 KL CK 0026
Kerala State and Subordinate Services Rules, 1958 — Rule 28
High Courts25 Jun 1996
A. Hariprasad and Another Vs The Sub Inspector of Police and Others
High Court Of Kerala · (1996) 3 RCR(Civil) 590
Constitution of India, 1950 — Article 19(1)
High Courts25 Jun 1996
Ayisha, P.K. Vs State of Kerala and Others
High Court Of Kerala · (1996) 2 KLJ 102
Kerala Education Rules, 1959 — Rule 12(3), 12E(3), 16
High Courts24 Jun 1996Dismissed
Shareef Babu Vs Sub Inspector of Police and Others
High Court Of Kerala · (1996) 06 KL CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 173, 321Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts24 Jun 1996
Commissioner of Gift Tax Vs N.C.J. Rajan
High Court Of Kerala · (1997) 137 CTR 151
High Courts24 Jun 1996
Eloor Constructions and Others Vs Commissioner of Income Tax and Others
High Court Of Kerala · (1998) 229 ITR 303
Income Tax Act, 1961 — Section 271, 276C, 277
High Courts24 Jun 1996
Commissioner of Income Tax Vs Santhosh Textiles
High Court Of Kerala · (1997) 228 ITR 221
Income Tax Act, 1961 — Section 271(1)
High Courts24 Jun 1996
Kohnan Gopalan and Others Vs Padmini and Others
High Court Of Kerala · (1996) 06 KL CK 0022
Malabar Tenancy (Amendment) Act, 1951 — Section 33
High Courts21 Jun 1996
COMMISSIONER OF INCOME TAX Vs BHADRA ENTERPRISES.
High Court Of Kerala · (1996) 135 CTR 395
Income Tax Act, 1961 — Section 143, 144B, 147, 68Partnership Act, 1932 — Section 4
High Courts21 Jun 1996
Travancore Electro Chemical Industries Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1998) 229 ITR 272
Income Tax Act, 1961 — Section 215, 246
High Courts21 Jun 1996
Asiatic Sea Foods Vs Commissioner of Income Tax
High Court Of Kerala · (1998) 229 ITR 172
Income Tax Rules, 1962 — Rule 5
High Courts21 Jun 1996
VALOOK RUBBER ESTATE and Others Vs DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX and SALES TAX
High Court Of Kerala · (1999) 152 CTR 223
Constitution of India, 1950 — Article 226