High Courts26 Feb 1991
Oriental Insurance Co. Ltd. Vs Sreedharan and Others
High Court Of Kerala · (1996) 1 ACC 429
COURT ARCHIVE
High Court Of Kerala judgments, 1991
582 judgments · page 25 of 30
High Courts25 Feb 1991
Travancore Rayons Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1991) 100 CTR 18 : (1991) 191 ITR 121
High Courts24 Feb 1991Dismissed
Berlin Joseph @ Ravi and Another Vs Sate and Others
High Court Of Kerala · (1992) 1 KLJ 369
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 107(2), 167, 167(2), 27, 33Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 27, 29, 32A
High Courts22 Feb 1991
Commissioner of Wealth-tax Vs Mrs. Lucy Kochuvareed
High Court Of Kerala · (1991) 192 ITR 199
High Courts22 Feb 1991
Commissioner of Wealth Tax Vs Mrs. Lucy Kochuvareed
High Court Of Kerala · (1993) 67 TAXMAN 306
Land Acquisition Act, 1894 — Section 3(1)
High Courts22 Feb 1991Dismissed
Vinod Kumar Vs A. Mohammed Rasheed and Others
High Court Of Kerala · (1991) 1 KLJ 720
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 30Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2)(b), 23
High Courts21 Feb 1991
Cochin Chamber of Commerce and Industry Vs Commissioner of Income Tax
High Court Of Kerala · (1994) 205 ITR 536
Income Tax Act, 1961 — Section 11, 12A
High Courts20 Feb 1991Dismissed
South India Corporation Ltd. and Others Vs Hindustan News Print Ltd. and Others
High Court Of Kerala · AIR 1992 Ker 240 : (1991) 3 ILR (Ker) 673
Constitution of India, 1950 — Article 14, 226
High Courts20 Feb 1991Allowed
P.V. Nayar Vs Union of India (UOI) and Others
High Court Of Kerala · (1992) 2 LLJ 765
Constitution of India, 1950 — Article 226
High Courts20 Feb 1991
P. Mukundan and Others Vs Mohan Kandy Pavithran
High Court Of Kerala · (1992) 2 LLJ 160
Industrial Disputes Act, 1947 — Section 2Trade Unions Act, 1926 — Section 18
High Courts19 Feb 1991
P. Kunju Krishnan Nair and Another Vs State of Kerala and Others
High Court Of Kerala · (1991) 1 KLJ 731
Kerala State and Subordinate Services Rules, 1958 — Rule 31
High Courts18 Feb 1991Dismissed
K.T. Kuriyan Vs K.K. Sreedharan
High Court Of Kerala · (1992) 74 CompCas 853
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts18 Feb 1991Dismissed
E.V. George Vs Annie Thomas and Another
High Court Of Kerala · AIR 1991 Ker 402 : (1991) 2 ILR (Ker) 99
Cochin Christian Succession Act, 1097 — Section 22Part B States (Laws) Act, 1951 — Section 6Succession Act, 1925 — Section 29
High Courts18 Feb 1991Dismissed
Travancore Cochin Chemicals Ltd. and Others Vs Asstt. Registrar of Co-operative Societies (G) North Parur and Others
High Court Of Kerala · AIR 1992 Ker 154 : (1992) 73 CompCas 467
High Courts18 Feb 1991Allowed
Rajani Vs P. Narayanan Nambiar and Others
High Court Of Kerala · (1991) ACJ 736
High Courts15 Feb 1991
Prabhakaran Vs Deputy Inspector General of Police and Others
High Court Of Kerala · (1991) 1 KLJ 775
Kerala State and Subordinate Services Rules, 1958 — Rule 10
High Courts15 Feb 1991
COMMISSIONER OF Income Tax Vs KERALA STATE CO-OPERATIVE MARKETING FEDERATION LTD..
High Court Of Kerala · (1992) 100 CTR 230 : (1992) 193 ITR 624
Income Tax Act, 1961 — Section 2, 251, 254, 80P, 84
High Courts13 Feb 1991Dismissed
K.P. Rajan alias Antony Vs State of Kerala
High Court Of Kerala · (1991) CriLJ 1859 : (1991) 2 ILR (Ker) 528
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 172(2)Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304(2)
High Courts13 Feb 1991Allowed
M.I. Mathew alias Kuttachan Vs K.R. Gopalakrishnan Nair and Others
High Court Of Kerala · AIR 1991 Ker 248 : (1991) 1 KLJ 474