High Courts08 Mar 1991
COMMISSIONER OF WEALTH-TAX Vs DOMINIC JOSEPH.
High Court Of Kerala · (1992) 110 CTR 261 : (1992) 195 ITR 412
Income Tax Act, 1961 — Section 210, 46
COURT ARCHIVE
High Court Of Kerala judgments, 1991
582 judgments · page 24 of 30
High Courts08 Mar 1991
C. V Poulose and Another Vs Food Inspector and Others
High Court Of Kerala · (1992) 1 KLJ 337
Criminal Procedure Code, 1973 (CrPC) — Section 31, 386Penal Code, 1860 (IPC) — Section 323, 449Prevention of Food Adulteration Act, 1954 — Section 10(2)
High Courts07 Mar 1991Allowed
Ebrahim Ismail Kunju and Another Vs Phasila Beevi
High Court Of Kerala · AIR 1991 Ker 385
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 2 Rule 3Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 23
High Courts07 Mar 1991
T.T. Narayanan and Another Vs Mrs. P. Bridget and Others
High Court Of Kerala · (1991) 2 ACC 120
High Courts06 Mar 1991
Lakshmikutty and Another Vs State of Kerala and Others
High Court Of Kerala · (1991) 1 KLJ 698
Constitution of India, 1950 — Article 14, 309, 335Kerala State and Subordinate Services Rules, 1958 — Rule 9
High Courts06 Mar 1991
Raju John Vs The Asst. Registrar of Co - op. Societies and Others
High Court Of Kerala · (1991) 1 KLJ 693
High Courts05 Mar 1991
Ramoo Ammal and Others Vs State of Kerala and Others
High Court Of Kerala · (1991) 03 KL CK 0041
Land Acquisition Act, 1962 — Section 17, 17(4), 4(1), 5A
High Courts05 Mar 1991
Commissioner of Income Tax Vs M. Sreedharan
High Court Of Kerala · (1991) 2 ILR (Ker) 864 : (1991) 190 ITR 604
Income Tax Act, 1961 — Section 129, 271(1), 274
High Courts05 Mar 1991
Commissioner of Income Tax Vs Kil Kotagiri Tea and Coffee Estates Ltd.
High Court Of Kerala · (1991) 191 ITR 283
Companies (Profits) Surtax Act, 1964 — Rule 1
High Courts02 Mar 1991
M. K. STEPHEN (DECEASED) AND OTHERS Vs COMMISSIONER OF GIFT-TAX.
High Court Of Kerala · (1992) 97 CTR 120 : (1992) 195 ITR 192
High Courts01 Mar 1991Dismissed
The Dhanalakshmi Bank Ltd. Vs K.K. Jose alias Jose Mohan and Others
High Court Of Kerala · AIR 1991 Ker 388 : (1991) 3 ILR (Ker) 459
Contract Act, 1872 — Section 148, 151, 176
High Courts01 Mar 1991
P.T. Mary Vs The Commissioner for Government Examinations and Others
High Court Of Kerala · (1991) 1 KLJ 717
Constitution of India, 1950 — Article 226Kerala Service Rules, 1958 — Rule 60
High Courts28 Feb 1991
Commissioner of Income Tax Vs R. Chandran
High Court Of Kerala · (1991) 2 ILR (Ker) 859 : (1991) 191 ITR 329
Income Tax Act, 1961 — Section 139(4), 80
High Courts28 Feb 1991
M.S. Sukumaran Vs The Transport Commissioner, Govt. of Kerala, Trivandrum and Others
High Court Of Kerala · AIR 1991 Ker 393 : (1991) 2 ILR (Ker) 853
Kerala Motor Vehicles Taxation Act, 1976 — Section 3
High Courts27 Feb 1991
Commissioner of Income Tax Vs Bell Foods (Marine Division)
High Court Of Kerala · (1991) 191 ITR 219
Income Tax Act, 1961 — Section 37
High Courts27 Feb 1991Dismissed
Kunhiraman Vs Manoj
High Court Of Kerala · (1991) CivCC 709 : (1991) 2 DMC 499
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Feb 1991
Martin and Others Vs The State
High Court Of Kerala · (1991) CriLJ 2391 : (1991) 3 ILR (Ker) 14
Penal Code, 1860 (IPC) — Section 149, 302, 324
High Courts27 Feb 1991
Commissioner of Gift Tax Vs K.J. Abraham
High Court Of Kerala · (1991) 192 ITR 450
High Courts26 Feb 1991
Kochappu and Others Vs Somasundara Chettiar and Others
High Court Of Kerala · (1991) 02 KL CK 0051
Court Fees Act, 1890 — Section 10, 11, 12, 15, 20
High Courts26 Feb 1991
Commissioner of Wealth-tax Vs K.G. Xavier
High Court Of Kerala · (1991) 99 CTR 266 : (1991) 191 ITR 169