High Courts01 Jan 1991
Commissioner of Income Tax Vs P. Janardhanan Pillai
High Court Of Kerala · (1991) 189 ITR 165
Income Tax Act, 1961 — Section 43B
COURT ARCHIVE
582 judgments · page 30 of 30
High Court Of Kerala · (1991) 189 ITR 165
High Court Of Kerala · (1991) 01 KL CK 0018