High Courts20 Mar 1991
Cheriperi Kunhammed Vs State of Kerala and Others
High Court Of Kerala · (1991) 2 KLJ 52
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 2Kerala Land Reforms Act, 1963 — Section 101
COURT ARCHIVE
High Court Of Kerala judgments, 1991
582 judgments · page 23 of 30
High Courts20 Mar 1991Partly Allowed
M.A. Razzak Vs Joint Registrar of Co-operative Societies, Trivandrum and Others
High Court Of Kerala · AIR 1992 Ker 143 : (1991) 3 ILR (Ker) 329 : (1991) 2 KLJ 9
High Courts19 Mar 1991
K.S.R.T.C. Vs The Regional Transport Authority and Others
High Court Of Kerala · (1991) 03 KL CK 0046
High Courts15 Mar 1991Allowed
Kesavan Velayudhan Vs Kannan Kunjukutty and Others
High Court Of Kerala · AIR 1992 Ker 163 : (1991) 3 ILR (Ker) 471
Easements Act, 1882 — Section 15
High Courts15 Mar 1991Allowed
The New India Assurance Company Limited, Trivandrum Vs Syed Mohammed, Anjalipuram
High Court Of Kerala · AIR 1991 Ker 368 : (1991) 2 ILR (Ker) 652
Marine Insurance Act, 1963 — Section 35(3)
High Courts15 Mar 1991Allowed
Sarada and Another Vs Chakkunny and Others
High Court Of Kerala · AIR 1992 Ker 249
Civil Procedure Code, 1908 (CPC) — Section 2Hindu Succession Act, 1956 — Section 8Kerala Joint Hindu Family System (Abolition) Act, 1975 — Section 1
High Courts15 Mar 1991Allowed
Vavachan Vs Kerala State Road Trans. Corpn. and Another
High Court Of Kerala · (1992) ACJ 191
High Courts15 Mar 1991
Vavachan Vs Kerala State Rtc and Another
High Court Of Kerala · (1993) 1 ACC 73 : (1992) ACJ 191
High Courts14 Mar 1991
Shri C.N. Presannan, Judl. Second Class Magistrate Vs Shri K.A. Mohammed Ali, Adv.
High Court Of Kerala · (1991) CriLJ 2194 : (1991) 2 ILR (Ker) 935
High Courts14 Mar 1991
Commissioner of Income Tax Vs Antony Mendez
High Court Of Kerala · (1991) 2 ILR (Ker) 887 : (1991) 191 ITR 346
Wealth Tax Act, 1957 — Section 46, 46(1), 46(2), 7, 7(1)Wealth Tax Rules, 1957 — Rule 1D
High Courts13 Mar 1991
Vilasini Amma Vs Union of India (UOI) and Others
High Court Of Kerala · (1991) 03 KL CK 0042
Central Civil Services (Pension) Rules, 1972 — Rule 54(14)
High Courts13 Mar 1991
Commissioner of Income Tax Vs Mrs. Annamma Alexander and Others
High Court Of Kerala · (1991) 3 ILR (Ker) 28 : (1991) 191 ITR 551
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts13 Mar 1991
The Greater Cochin Development Authority Vs A.S. Iqbal and Others
High Court Of Kerala · (1991) 03 KL CK 0028
Kerala Land Acquisition Act, 1961 — Section 12(2), 16, 20, 20(2), 3(1)Land Acquisition Act, 1894 — Section 18, 31
High Courts13 Mar 1991
The Deputy Commissioner of Sales Tax Vs Peninsular Traders
High Court Of Kerala · (1991) 03 KL CK 0025
Kerala General Sales Tax Act, 1963 — Section 35
High Courts13 Mar 1991
Nelson Edward Vs Kerala State Road Transport Corporation and Others
High Court Of Kerala · (1991) 03 KL CK 0013
High Courts13 Mar 1991
Commissioner of Wealth-tax Vs Mulam Club
High Court Of Kerala · (1991) 99 CTR 124 : (1991) 2 ILR (Ker) 731 : (1991) 191 ITR 370
Income Tax Act, 1961 — Section 2(31)Wealth Tax Act, 1957 — Section 2, 21AA, 3, 4
High Courts11 Mar 1991
E. S. Nambiar Vs Union Bank of India and others
High Court Of Kerala · (1991) 2 KLJ 55
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19, 19(1)Constitution of India, 1950 — Article 12, 226
High Courts11 Mar 1991Dismissed
United India Insurance Co. Ltd. Vs Smt. O. Jameela Beevi and Others
High Court Of Kerala · (1991) 2 ACC 482 : (1991) ACJ 820 : AIR 1991 Ker 380 : (1991) 2 ILR (Ker) 925
Evidence Act, 1872 — Section 101, 102, 103, 104Motor Vehicles Act, 1939 — Section 110B, 110D, 95
High Courts11 Mar 1991
K.T. Joseph Vs The State of Kerala and Others
High Court Of Kerala · (1991) 03 KL CK 0002
Advocates Act, 1961 — Section 32Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Powers of Attorney Act, 1882 — Section 2