COURT ARCHIVE

High Court Of Kerala judgments, 1990

638 judgments · page 28 of 32

High Courts22 Feb 1990

T.C. Kuruvila Vs Managing Director, Southern Roadways Ltd. and Another

High Court Of Kerala · (1990) 2 ACC 399 : (1991) ACJ 16 : (1990) 3 ILR (Ker) 105

Kerala Motor Accidents Claim Tribunal Rules, 1977 — Rule 21Motor Vehicles Act, 1939 — Section 110

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High Courts22 Feb 1990Dismissed

K. Rajan Pillai Vs State of Kerala and others

High Court Of Kerala · (1990) 1 KLJ 504

Kerala Education Act, 1958 — Section 13

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High Courts21 Feb 1990

Swati Roller Flour Mills (P) Ltd. and anothers Vs State of Kerala and others

High Court Of Kerala · (1990) 1 KLJ 513

Kerala Headload Workers Act, 1978 — Section 18

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High Courts19 Feb 1990

Walter D. Paul Vs K.S. Ummer and Others

High Court Of Kerala · (1990) KLJ 693

Kerala Panchayat Act, 1960 — Section 24(1)

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High Courts19 Feb 1990

Philippose Cheiran and Another Vs T.A. Edward Lobo and Another

High Court Of Kerala · (1991) 2 ACC 585 : (1991) ACJ 634 : (1990) 2 ILR (Ker) 183

Evidence Act, 1872 — Section 35

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High Courts19 Feb 1990

Cherian Vs State and Another

High Court Of Kerala · (1990) KLJ 688

Kerala Motor Vehicles Taxation Act, 1976 — Section 20

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High Courts19 Feb 1990Dismissed

K. Kunjamma and Others Vs Bhageerathy Amma Gomathy Amma and Others

High Court Of Kerala · AIR 1991 Ker 111 : (1990) 2 ILR (Ker) 525

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8Limitation Act, 1963 — Article 137, 61, 30

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High Courts19 Feb 1990Allowed

Philippose Cherian and Another Vs T.A. Edward Lobo and Another

High Court Of Kerala · (1991) ACJ 634

Evidence Act, 1872 — Section 35

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High Courts16 Feb 1990

P. Govindankutty and others Vs State and Others

High Court Of Kerala · (1990) 1 KLJ 474

Co-operative Societies Act, 1912 — Section 32

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High Courts16 Feb 1990

Simon Vs Thitheerumma and Another

High Court Of Kerala · (1990) 02 KL CK 0045

Specific Relief Act, 1963 — Section 20, 20(1), 20(2), 20(3)

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High Courts16 Feb 1990

Annathu Sarojini and Others Vs Muhammed Sainulabdeen and Others

High Court Of Kerala · AIR 1990 Ker 248

Easements Act, 1882 — Section 60

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High Courts15 Feb 1990

State of Kerala Vs Ussain

High Court Of Kerala · (1990) 02 KL CK 0041

Criminal Procedure Code, 1973 (CrPC) — Section 304, 304(2), 307, 362, 377Penal Code, 1860 (IPC) — Section 201, 302

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High Courts15 Feb 1990Allowed

State of Kerala and Another Vs V.P. Muralidharan Nair

High Court Of Kerala · AIR 1991 Ker 89

Arbitration Act, 1940 — Section 23, 30, 39

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High Courts15 Feb 1990

COMMISSIONER OF Income Tax Vs RUBRO FIBRE PVT. LTD.

High Court Of Kerala · (1990) 184 ITR 596

Income Tax Act, 1961 — Section 80J

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High Courts14 Feb 1990Allowed

Radhanandan Vs State of Kerala

High Court Of Kerala · (1990) KLJ 421

Criminal Procedure Code, 1973 (CrPC) — Section 233, 233(3)Evidence Act, 1872 — Section 153

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High Courts13 Feb 1990

M/s. Malayalam Plantations (India) Ltd. Vs Commissioner of Income Tax, Cochin

High Court Of Kerala · (1990) 2 KLJ 373

Income Tax Act, 1961 — Section 254, 254(1), 37, 40(c)(i), 40A(5)

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High Courts13 Feb 1990Dismissed

Madhavan Ezhuthachan Vs Sreedharan Ezhuthachan and Others

High Court Of Kerala · (1990) 02 KL CK 0054

Registration Act, 1908 — Section 17(1)

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High Courts13 Feb 1990

Supt. Engineer, K. W. W. W. A. and Others Vs P. V. Uyaraj and another

High Court Of Kerala · (1990) 1 KLJ 715

Arbitration Act, 1940 — Section 20, 20(4)

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High Courts13 Feb 1990Dismissed

Killath Parambil Hemza and Another Vs Pakiriperambil Abdulla and Another

High Court Of Kerala · (1990) ACJ 1103

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High Courts13 Feb 1990

Talayar Tea Co. Vs Collector of Central Excise

High Court Of Kerala · (1993) 64 ELT 13

Central Excise Rules, 1944 — Rule 11

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