High Courts02 Mar 1990Dismissed
Chathu Vs Jayasree
High Court Of Kerala · (1990) KLJ 618
Hindu Marriage Act, 1955 — Section 13(1), 23(1), 23(1)(b)
COURT ARCHIVE
High Court Of Kerala judgments, 1990
638 judgments · page 27 of 32
High Courts02 Mar 1990Allowed
Manager Mar Sheba U. P. School Vs State of Kerala and . Others
High Court Of Kerala · (1990) 1 KLJ 605
High Courts01 Mar 1990Allowed
M.K. Kunjappa Haji Vs Vasudevan and another
High Court Of Kerala · (1990) 1 KLJ 622
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 41 Rule 33, 30
High Courts01 Mar 1990Dismissed
Benny Vs United India Insurance Co. Ltd. and Others
High Court Of Kerala · (1990) 2 ACC 305 : (1991) ACJ 182
Motor Vehicles Act, 1939 — Section 95
High Courts01 Mar 1990Dismissed
Krishna Pillai Vs Raman Charan
High Court Of Kerala · (1990) 2 KLJ 22
Transfer of Property Act, 1882 — Section 66, 67, 68, 68(1)(d)
High Courts28 Feb 1990Allowed
Regional Director, ESI Corpn. Vs Vijayamohini Mills
High Court Of Kerala · (1990) 2 LLJ 464
Employees State Insurance Act, 1948 — Section 13, 2(9), 40, 42(9)
High Courts28 Feb 1990Allowed
Regional Director, ESI Corpn. Vs Ramlal Textiles
High Court Of Kerala · (1991) 61 FLR 298 : (1990) 2 LLJ 568
Employees State Insurance Act, 1948 — Section 2(9)
High Courts27 Feb 1990
Nidumthottil Kadankot Kudirodan and Others Vs Smt. P.V. Kalliani Amma and Others
High Court Of Kerala · (1991) 2 ACC 33
High Courts27 Feb 1990Allowed
C.K. Xavier Vs Sri Kasi and Another
High Court Of Kerala · AIR 1990 Ker 271
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Contract Act, 1872 — Section 65Limitation Act, 1963 — Section 18
High Courts27 Feb 1990Allowed
N.K.K. Siva Baghyam and Others Vs P.V. Kalliani Amma and Others
High Court Of Kerala · (1991) 2 ACC 464 : (1991) ACJ 283
High Courts27 Feb 1990Allowed
Omana Oomen, Attdt. Operator, Chemical Plant Trainee and Others Vs The FACT Ltd. and Others
High Court Of Kerala · AIR 1991 Ker 129 : (1991) 61 FLR 346 : (1990) 2 ILR (Ker) 542 : (1991) 2 LLJ 541
Constitution of India, 1950 — Article 14, 15, 311Factories Act, 1948 — Section 66
High Courts27 Feb 1990Allowed
Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd. Vs Shri Andavar and Co.
High Court Of Kerala · AIR 1991 Ker 134 : (1990) KLJ 496
Contract Act, 1872 — Section 56
High Courts27 Feb 1990
A.K. Janardhanan Vs Joint Registrar of Co-operative Societies and Others
High Court Of Kerala · (1990) 02 KL CK 0008
High Courts27 Feb 1990Dismissed
Punnoose Vs K.V. Chacko and Others
High Court Of Kerala · AIR 1990 Ker 352 : (1990) 3 ILR (Ker) 105
Succession Act, 1925 — Section 283
High Courts27 Feb 1990Dismissed
State of Kerala Vs Radhamony Amma and Another
High Court Of Kerala · (1990) 02 KL CK 0002
Kerala Education Rules, 1959 — Rule 1AKerala Service Rules, 1958 — Rule 12(7)
High Courts26 Feb 1990
Kalloli Kunhikannan and another Vs Mannan Paithal and another
High Court Of Kerala · (1990) 1 KLJ 407
General Clauses Act, 1897 — Section 6Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18, 18(1), 20, 20AKerala Shops and Commercial Establishment Act, 1960 — Section 18, 5
High Courts26 Feb 1990Allowed
P. Anil and another Vs Devaki and others
High Court Of Kerala · (1990) 1 KLJ 611
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 115, 144, 151, 47Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(1), 11(2)(a), 11(2)(b), 11(2)(c)
High Courts26 Feb 1990
F.K. Hussain Vs Union of India (UOI) and Others
High Court Of Kerala · AIR 1990 Ker 321
Constitution of India, 1950 — Article 21
High Courts26 Feb 1990Dismissed
Sandeep and another''s Vs Sarojini Nossiar and others
High Court Of Kerala · (1990) 1 KLJ 625
Hindu Minority and Guardianship Act, 1956 — Section 5, 6, 8, 8(2)
High Courts22 Feb 1990
Pathummakutty and etc. Vs Thekkechalil Kathiyumma and Another etc.
High Court Of Kerala · AIR 1990 Ker 286 : (1990) 3 ILR (Ker) 906
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 89(1), Order 21 Rule 89(2), Order 21 Rule 90, Order 21 Rule 91Limitation Act, 1963 — Article 127