High Courts14 Mar 1990
Joseph Antony Vs A.V. Varghese
High Court Of Kerala · (1990) 03 KL CK 0043
Civil Procedure Code, 1908 (CPC) — Section 73
COURT ARCHIVE
High Court Of Kerala judgments, 1990
638 judgments · page 26 of 32
High Courts14 Mar 1990Allowed
M.B. Prabhakaran Vs Registrar of Co-operative Societies and Others
High Court Of Kerala · (1991) 71 CompCas 523
Constitution of India, 1950 — Article 14, 19(1)
High Courts14 Mar 1990Dismissed
Joseph alias Kunjachan Vs Sathyappan
High Court Of Kerala · AIR 1991 Ker 120
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Mar 1990Dismissed
H.M. Kassim and Others Vs The South Indian Bank Ltd. and Others
High Court Of Kerala · AIR 1991 Ker 221 : (1991) 2 ILR (Ker) 677
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts13 Mar 1990Allowed
M.P. Easo Vs The Regional Transport Officer, Alleppey and Others
High Court Of Kerala · AIR 1990 Ker 308
Central Motor Vehicles Rules, 1989 — Rule 270, 302AConstitution of India, 1950 — Article 19(1)Motor Vehicles Act, 1939 — Section 65, 68(1)
High Courts13 Mar 1990
Malabar Produce and Rubber Co. Ltd. Vs Tax Recovery Officer and Others
High Court Of Kerala · (1990) 184 ITR 275
Income Tax (Certificate Proceedings) Rules, 1962 — Rule 39(1), 42, 43, 44, 45Income Tax Act, 1961 — Rule 11(6), 16, 2, 222
High Courts13 Mar 1990
V.R. Krishnan Ezhuthachan Vs The Assistant Registrar of Co-operative Societies and Others
High Court Of Kerala · (1990) KLJ 644
Constitution of India, 1950 — Article 226
High Courts12 Mar 1990Dismissed
Kerala State Road Trans. Corpn. Vs Agnus Thomas
High Court Of Kerala · (1990) 2 ACC 554 : (1990) ACJ 1074
High Courts12 Mar 1990
Smt. Alphonsa Cherian Vs Additional Agricultural Income Tax and Sales Tax Officer and Others
High Court Of Kerala · (1990) 184 ITR 145
Kerala Agricultural Income Tax Act, 1950 — Section 23
High Courts09 Mar 1990
Bhaskaran Vs Ravindran and Others
High Court Of Kerala · (1990) ACJ 1032 : (1990) 2 ILR (Ker) 203
Motor Vehicles Act, 1939 — Section 82
High Courts09 Mar 1990
Mukkathil Bhaskaran Vs Ravindran and Others
High Court Of Kerala · (1990) 2 ACC 68
Motor Vehicles Act, 1939 — Section 82
High Courts09 Mar 1990
Bhaskaran Vs Ravindran
High Court Of Kerala · (1991) 1 ACC 129
Motor Vehicles Act, 1939 — Section 82
High Courts08 Mar 1990Allowed
Muhammad Shaheer Vs Nanu Vidyadharan
High Court Of Kerala · (1990) 1 KLJ 690
Kerala Land Reforms Act, 1963 — Section 106
High Courts08 Mar 1990Allowed
Kerala Transport Company, Calicut Vs C.R. Anandavalli Amma and Others
High Court Of Kerala · AIR 1990 Ker 330
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18Travancore-Cochin Interpretation and General Clauses Act, 1125 — Section 4
High Courts08 Mar 1990Allowed
Arifa Beevi and Others Vs Gopalan Ramesan
High Court Of Kerala · (1990) 2 KLJ 126
Transfer of Property Act, 1882 — Section 106
High Courts07 Mar 1990
Thoppil Gopalakrishnan Vs Chancellor, University of Kerala and Others
High Court Of Kerala · (1990) 03 KL CK 0038
Andhra University Act, 1925 — Section 10(1), 30(3)Constitution of India, 1950 — Article 154, 154(1), 163, 163(1), 163(2)Kerala University Act, 1974 — Section 10, 12(1), 17, 17(8), 17(9)
High Courts05 Mar 1990Dismissed
Lekshmi Sulochana and Others Vs Rebello Raj
High Court Of Kerala · (1990) 1 KLJ 678
Contract Act, 1872 — Section 65Transfer of Property Act, 1882 — Section 55, 55(2)
High Courts02 Mar 1990Dismissed
Puthalath Chathu Vs Nambukkudi Jayasree and Another
High Court Of Kerala · AIR 1990 Ker 306 : (1991) 2 DMC 42 : (1990) 2 ILR (Ker) 198
Hindu Marriage Act, 1955 — Section 23(1)
High Courts02 Mar 1990Dismissed
Kerala State Electricity Board Vs Kali and Others
High Court Of Kerala · (1990) 2 ACC 428 : (1991) ACJ 64 : (1990) KLJ 795
Fatal Accidents Act, 1855 — Section 1, 2
High Courts02 Mar 1990
Knanaya Catholic Congress, Kottayam Vs Biju Uthup
High Court Of Kerala · AIR 1990 Ker 239 : (1991) 2 ILR (Ker) 572
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115