High Courts20 Jun 1983Dismissed
Sethu Lakshmi Bayi Vs State of Kerala
High Court Of Kerala · AIR 1983 Ker 250
Constitution of India, 1950 — Article 14
COURT ARCHIVE
High Court Of Kerala judgments, 1983
266 judgments · page 9 of 14
High Courts17 Jun 1983
V.N. Purushothaman Vs Agrl. Income Tax Officer and Another
High Court Of Kerala · (1984) 1 ILR (Ker) 750 : (1984) 149 ITR 120
Kerala Agricultural Income Tax Act, 1950 — Section 40
High Courts17 Jun 1983Allowed
K.M. Bhaskaran and Others Vs Returning Officer and Others
High Court Of Kerala · AIR 1984 Ker 78 : (1984) 1 ILR (Ker) 42
High Courts16 Jun 1983
Commissioner of Income Tax Vs English Indian Clays Ltd.
High Court Of Kerala · (1984) 1 ILR (Ker) 129 : (1984) 149 ITR 112
Income Tax Act, 1961 — Section 80JIncome Tax Rules, 1962 — Rule 19A, 19A(2)
High Courts16 Jun 1983Allowed
A.V. Rajan Vs Union of India (UOI) and Others
High Court Of Kerala · (1983) KLJ 326
Constitution of India, 1950 — Article 14, 16
High Courts14 Jun 1983Allowed
B.K.D. Rajeswari Vs State of Kerala and Another
High Court Of Kerala · AIR 1984 Ker 95
Drugs and Cosmetics Act, 1940 — Section 22(1)
High Courts14 Jun 1983Dismissed
Isaac Peter and Others Vs K.V. Joseph and Others
High Court Of Kerala · (1983) 06 KL CK 0007
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 6, Order 7 Rule 11, 115Kerala Court Fees and Suits Valuation Act, 1959 — Section 36, 36(1), 36(2)
High Courts13 Jun 1983Dismissed
C. A. Vijayam Vs Board of Directors, Shertallai Taluk Land Mortgage Bank and another
High Court Of Kerala · (1983) KLJ 419
Constitution of India, 1950 — Article 12, 226, 311(2)Industrial Disputes Act, 1947 — Section 10
High Courts09 Jun 1983Dismissed
The Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs The Kerala State Cashew Development Corporation Ltd.
High Court Of Kerala · (1984) 57 STC 318
High Courts06 Jun 1983Dismissed
Gopala Pillai Vs Superintendent of Post Office and Others
High Court Of Kerala · (1983) 06 KL CK 0004
Constitution of India, 1950 — Article 15(4), 16(4), 309, 330, 332Kerala State and Subordinate Services Rules, 1958 — Rule 28, 28(1), 29Scheduled Castes and Scheduled Tribes (Amendment) Act, 1976 — Section 10, 2, 3, 4, 5
High Courts03 Jun 1983
K.A. Karim and Sons Vs Income Tax Officer, ''A'' Ward and Others
High Court Of Kerala · (1983) 36 CTR 381 : (1984) 1 ILR (Ker) 323 : (1984) 149 ITR 172
Income Tax Act, 1961 — Section 132(5), 132A(1)
High Courts03 Jun 1983
Purushotham Gokuldas Plywood Co. Vs Union of India (UOI) and Others
High Court Of Kerala · (1985) 4 ECC 221 : (1983) 3 ECR 937D : (1983) 14 ELT 1677
Central Excise Rules, 1944 — Rule 9Constitution of India, 1950 — Article 14, 226
High Courts02 Jun 1983Dismissed
Kerala State Cashew Development Corporation Ltd. Vs Income Tax Officer
High Court Of Kerala · (1983) 14 TAXMAN 451
Income Tax Act, 1961 — Section 139, 139(1), 139(8), 139(8)(a), 140A
High Courts01 Jun 1983Allowed
K. T. Thomas Vs Tahsildar Kozhikode and Another
High Court Of Kerala · (1983) KLJ 339
Constitution of India, 1950 — Article 14Kerala Revenue Recovery Act, 1968 — Section 34, 7
High Courts31 May 1983Dismissed
P.T. Chathu Chettiar Vs Kariat Kunnummal Kanaran
High Court Of Kerala · AIR 1984 Ker 118
Hindu Minority and Guardianship Act, 1956 — Section 11, 6, 8, 8(2)
High Courts30 May 1983Dismissed
Cannanore Co-operative Milk Supply Union Ltd. Vs The Labour Court and Others
High Court Of Kerala · (1983) 05 KL CK 0003
Industrial Disputes Act, 1947 — Section 10, 29, 33C, 33C(2), 33C(4)
High Courts30 May 1983
K. Nazeema Vs State of Kerala
High Court Of Kerala · (1983) KLJ 291
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 374, 374(3), 378, 397, 401
High Courts14 Apr 1983
Kadavanathil Baby and Another Vs The State
High Court Of Kerala · (1983) CriLJ 1186
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 167, 313Penal Code, 1860 (IPC) — Section 201, 27, 302, 34
High Courts14 Apr 1983Allowed
K.T. Krishnan Vs State of Kerala and Others
High Court Of Kerala · (1983) 04 KL CK 0001
Kerala State and Subordinate Services Rules, 1958 — Rule 27, 31, 9
High Courts13 Apr 1983Dismissed
P. Velu and Others Vs P. Padmayathy Amma and Another
High Court Of Kerala · (1984) 1 ILR (Ker) 30