COURT ARCHIVE

High Court Of Kerala judgments, 1983

266 judgments · page 14 of 14

High Courts05 Jan 1983Allowed

N.P. Unnimoyin Kutty Vs The Asstt. Educational Officer, Kondotty and Others

High Court Of Kerala · AIR 1984 Ker 124

Constitution of India, 1950 — Article 30(1)Kerala Education Act, 1958 — Section 2(5)Kerala Education Rules, 1959 — Rule 44, 45

High Courts04 Jan 1983Allowed

High Court Of Kerala · (1983) 01 KL CK 0022

Kerala Land Development Corporation Ltd. (Special Powers) Act, 1974 — Section 10(1), 16, 3, 4, 5

High Courts04 Jan 1983Dismissed

High Court Of Kerala · AIR 1983 Ker 87

Kerala Land Reforms (Amendment) Act, 1976 — Section 6C

High Courts04 Jan 1983Dismissed

High Court Of Kerala · AIR 1983 Ker 96

High Courts04 Jan 1983Allowed

High Court Of Kerala · (1983) 01 KL CK 0002

Kerala Education Rules, 1959 — Rule 12E(3), 15, 16, 6C, 6G

High Courts03 Jan 1983Dismissed

High Court Of Kerala · (1983) 01 KL CK 0003

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 9Societies Registration Act, 1860 — Section 13, 6Specific Relief Act, 1963 — Section 41