High Courts15 Jul 1983
Rajan Vs State of Kerala and Others
High Court Of Kerala · (1984) 1 LLJ 278
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
High Court Of Kerala judgments, 1983
266 judgments · page 8 of 14
High Courts15 Jul 1983Dismissed
State of Kerala Vs Varghese and Another
High Court Of Kerala · (1983) KLJ 443
Kerala Land Reforms Act, 1963 — Section 84
High Courts14 Jul 1983Dismissed
Leelamma Vs Madhavan and Others
High Court Of Kerala · (1983) KLJ 664
Partition Act, 1893 — Section 4
High Courts14 Jul 1983Dismissed
The Kerala Agro Industries Corporation Limited Vs Narayana Rai
High Court Of Kerala · (1983) KLJ 493
Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 53A
High Courts13 Jul 1983
P.K. Sankaran Vs Sales Tax Officer
High Court Of Kerala · (1983) 2 ILR (Ker) 701 : (1983) 54 STC 312
Constitution of India, 1950 — Article 226
High Courts13 Jul 1983Allowed
P.K. Ahmed Vs State of Kerala
High Court Of Kerala · (1983) KLJ 516
Constitution of India, 1950 — Article 226, 227, 32
High Courts08 Jul 1983Allowed
Koshy Vs K.S.E. Board
High Court Of Kerala · AIR 1984 Ker 23 : (1983) 2 ILR (Ker) 540
Arbitration Act, 1940 — Section 5, 8
High Courts06 Jul 1983
In re. An Accused
High Court Of Kerala · (1984) CriLJ 743
Criminal Procedure Code, 1973 (CrPC) — Section 386, 395, 423, 438Penal Code, 1860 (IPC) — Section 34, 392
High Courts05 Jul 1983Dismissed
Malankara Rubber and Produce Co. Ltd. Vs State of Kerala and Others
High Court Of Kerala · AIR 1983 Ker 248 : (1984) 1 ILR (Ker) 139
Kerala Land Acquisition Act, 1961 — Section 11, 6Land Acquisition Act, 1894 — Section 11, 6
High Courts30 Jun 1983Dismissed
M. Madhavan Nair Vs P.E. Varkey and Others
High Court Of Kerala · AIR 1983 Ker 254
Kerala Motor Vehicles Rules, 1989 — Rule 177A(4)Motor Vehicles Act, 1939 — Section 47, 47(1)
High Courts30 Jun 1983
Heveacrumb Rubber (P) Ltd. Vs Superintendent of Central Excise
High Court Of Kerala · (1984) 3 ECC 197 : (1983) ECR 1121D : (1983) 14 ELT 1685
Constitution of India, 1950 — Article 226
High Courts29 Jun 1983Allowed
T.T. Varkey and Another Vs Nandilathuparambil Govindan and Others
High Court Of Kerala · (1983) 06 KL CK 0002
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 397, 397(1), 397(2)
High Courts28 Jun 1983Allowed
Anthony Ammal Vs Antony
High Court Of Kerala · AIR 1984 Ker 38 : (1984) 1 ILR (Ker) 342
Kerala Civil Rules of Practice, 1971 — Rule 234Partition Act, 1893 — Section 2
High Courts28 Jun 1983
A.S. Suresh Shenoy Vs Wealth-tax Officer, A-Ward and Another
High Court Of Kerala · (1984) 1 ILR (Ker) 759 : (1984) 149 ITR 65
Wealth Tax Act, 1957 — Section 16A
High Courts27 Jun 1983
Balakrishna Pillai Vs State of Kerala
High Court Of Kerala · (1983) KLJ 490 : (1983) 2 LLJ 404
High Courts24 Jun 1983Allowed
K.V. Kunnhikannan Vs The Life Insurance Corporation and Others
High Court Of Kerala · (1983) 06 KL CK 0023
Income Tax Act, 1922 — Section 58NLife Insurance Corporation Act, 1956 — Section 11, 11(1), 11(2), 49(2)Life Insurance Corporation Regulations — Regulation 19, 19(1), 19(2)
High Courts24 Jun 1983
John and Others Vs Lilly Lean and Others
High Court Of Kerala · (1983) 06 KL CK 0008
Court Fees Act, 1870 — Section 7Kerala Court Fees and Suits Valuation Act, 1959 — Section 22, 33(8), 37(2)Transfer of Property Act, 1882 — Section 58, 63
High Courts22 Jun 1983Allowed
M. K. Ramachandra Menon Vs P. Chathu (Rajamani) and two Others
High Court Of Kerala · (1983) KLJ 526
Kerala Debt Relief Act, 1977 — Section 2(3), 3, 4(1)Kerala Money Lenders Act, 1958 — Section 9F
High Courts22 Jun 1983
Kerala State Cashew Development Corporation Ltd. Vs Income Tax Officer, C-Ward and Another
High Court Of Kerala · (1983) 35 CTR 391 : (1984) 1 ILR (Ker) 65 : (1984) 145 ITR 266
Income Tax Act, 1961 — Section 139(8)Income Tax Rules, 1962 — Rule 117A
High Courts20 Jun 1983
Iyyu and Another Vs State of Kerala
High Court Of Kerala · (1984) CriLJ 494
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 191