Mr. Karthiyayani and Others Vs Union of India (UOI) and Others
High Court Of Kerala · (1984) 1 LLJ 259
COURT ARCHIVE
266 judgments · page 7 of 14
High Court Of Kerala · (1984) 1 LLJ 259
High Court Of Kerala · (1984) ACJ 79
High Court Of Kerala · (1984) 15 ELT 7
High Court Of Kerala · (1983) CriLJ 1584
High Court Of Kerala · AIR 1984 Ker 18
High Court Of Kerala · (1983) 08 KL CK 0019
High Court Of Kerala · (1983) KLJ 469
High Court Of Kerala · (1984) KLJ 400
High Court Of Kerala · (1983) KLJ 742
High Court Of Kerala · (1983) ACJ 774
High Court Of Kerala · (1983) KLJ 505
High Court Of Kerala · (1983) KLJ 649
High Court Of Kerala · (1984) CriLJ 87 : (1983) 2 ILR (Ker) 649
High Court Of Kerala · (1983) 07 KL CK 0016
High Court Of Kerala · (1986) 59 CompCas 969
High Court Of Kerala · (1983) KLJ 796
High Court Of Kerala · (1984) 39 CTR 337 : (1984) 1 ILR (Ker) 74 : (1984) 149 ITR 737
High Court Of Kerala · (1983) KLJ 502
High Court Of Kerala · (1983) KLJ 506
High Court Of Kerala · AIR 1984 Ker 94 : (1983) KLJ 543