High Courts07 Jul 1981
Kunhikannan Vs Adjutant General and Another
High Court Of Kerala · (1982) CriLJ 306
Army Act, 1950 — Section 164, 165
COURT ARCHIVE
High Court Of Kerala judgments, 1981
281 judgments · page 9 of 15
High Courts07 Jul 1981Dismissed
Kunnummal Chovvaru Vs A.K. Janaki and Another
High Court Of Kerala · AIR 1981 Ker 169
Kerala Land Reforms (Tenancy) Rules, 1970 — Rule 94Kerala Land Reforms Act, 1963 — Section 72
High Courts07 Jul 1981
P.C. Joseph and Sons Vs State of Kerala
High Court Of Kerala · (1981) 2 ILR (Ker) 713 : (1981) 48 STC 563
Kerala General Sales Tax Act, 1963 — Section 5A
High Courts06 Jul 1981Allowed
T.V. Anandan and Another Vs State of Kerala and Others
High Court Of Kerala · AIR 1981 Ker 242
Constitution of India, 1950 — Article 14Kerala Education Rules, 1959 — Rule 15, 15A
High Courts03 Jul 1981Allowed
Radha''s Fancy Piece Goods Merchants Vs State of Kerala
High Court Of Kerala · (1982) 1 ILR (Ker) 193 : (1981) 48 STC 361
Kerala General Sales Tax Act, 1963 — Section 9
High Courts02 Jul 1981Dismissed
Ungottukurussi Service Co-operative Bank Ltd. Vs Balakrishnan
High Court Of Kerala · (1981) 07 KL CK 0038
Co-operative Societies Act, 1969 — Section 69, 80Industrial Disputes Act, 1947 — Section 2, 33C(2)Payment of Wages Act, 1936 — Section 15, 22
High Courts02 Jul 1981Dismissed
V. Veeran and Others Vs Union of India (UOI) and Others
High Court Of Kerala · (1981) 8 ELT 515
Central Excise (Amendment) Act, 1973 — Section 2Central Excise Rules, 1944 — Rule 96AZ, 96ZGCentral Excises and Salt Act, 1944 — Section 3, 3(1), 3(2), 3(3), 4
High Courts02 Jul 1981
Peter Joseph Vs Appellate Authority (L.R.), Ernakulam
High Court Of Kerala · AIR 1981 Ker 251
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Kerala Land Reforms Act, 1963 — Section 80A(3)
High Courts01 Jul 1981
The Secretary, Board of Revenue Vs S.S. Sankaranarayana Reddiar and Others
High Court Of Kerala · AIR 1981 Ker 181 : (1981) 2 ILR (Ker) 341
Kerala Stamp Act, 1959 — Article 21, 43B, 48, 2
High Courts01 Jul 1981Dismissed
Perumal Pillai Vs Parameswaran Nair and Another
High Court Of Kerala · AIR 1981 Ker 203 : (1982) 1 ILR (Ker) 190
Civil Procedure Code Amendment Act, 1976 — Section 97(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 42 Rule 1, Order 42 Rule 2, Order 42 Rule 2(1), 100
High Courts30 Jun 1981Dismissed
K.V.N. Shenoy Vs The Gannanore District Motor Transport Workers Co-operative Society
High Court Of Kerala · (1981) 06 KL CK 0006
Petroleum Rules, 1976 — Rule 63, 64, 65, 67, 72
High Courts30 Jun 1981Allowed
The Manager, S.N. School and Another Vs The Secretary to Government and Others
High Court Of Kerala · (1981) 06 KL CK 0003
Kerala Education Rules, 1959 — Rule 1, 1(1), 2(2), 43, 49
High Courts25 Jun 1981Dismissed
C. Thanka and Others Vs Narayani
High Court Of Kerala · AIR 1981 Ker 261 : (1981) 2 ILR (Ker) 626
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(1), 11(4)
High Courts24 Jun 1981Allowed
Dharma Natesan Vs Thankappan Haridas
High Court Of Kerala · (1981) 06 KL CK 0020
Kerala Land Reforms Act, 1963 — Section 11, 11(2), 125(3)
High Courts24 Jun 1981Allowed
Moncompu Egg Store Vs State of Kerala
High Court Of Kerala · (1982) 1 ILR (Ker) 184 : (1981) 48 STC 518
Kerala General Sales Tax Act, 1963 — Section 5, 5(6), 5A, 5A(1)(c)
High Courts23 Jun 1981Dismissed
K.C. Pappu and Sons Vs The State of Kerala
High Court Of Kerala · (1981) 2 ILR (Ker) 697 : (1981) 48 STC 460
General Sales Tax Act — Item 4(ii)
High Courts23 Jun 1981Dismissed
R. Rajagopalan Vs K.S.K.T.U. and Others
High Court Of Kerala · (1981) 06 KL CK 0002
Kerala Agricultural Workers Act, 1974 — Section 22(4), 22(5), 42Kerala Agricultural Workers Rules, 1975 — Rule 20, 23
High Courts22 Jun 1981
Thomas Mathew Vs Joseph Mani and another
High Court Of Kerala · (1982) KLJ 478
Kerala Land Reforms Act, 1963 — Section 2(25)
High Courts19 Jun 1981
Commissioner of Income Tax Vs K.A. Karim and Sons and Others
High Court Of Kerala · (1981) 2 ILR (Ker) 332 : (1982) 133 ITR 515 : (1982) 51 STC 373
Income Tax Act, 1961 — Section 260Kerala General Sales Tax Act, 1963 — Section 10, 10(3), 5
High Courts18 Jun 1981Allowed
Travancore Rubber and Tea Co. Ltd. Vs State of Kerala and Another
High Court Of Kerala · AIR 1981 Ker 232
Kerala Motor Vehicles (Taxation of Passengers and Goods) Act, 1963 — Section 2, 4