Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 121, 132, 167, 29, 302Penal Code, 1860 (IPC) — Section 324, 326, 34, 377, 379

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High Courts04 Aug 1981

Agricultural Income Tax Officer and Others Vs Puthumoole Krishna Bhat

High Court Of Kerala · (1981) 25 CTR 349 : (1981) 2 ILR (Ker) 745 : (1982) 133 ITR 532

Income Tax Act, 1961 — Section 34

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High Courts03 Aug 1981Allowed

Koroth Sooppi Haji Vs The Taluk Land Board, Tellicherry and Others

High Court Of Kerala · AIR 1981 Ker 219

Kerala Land Reforms (Ceiling) Rules, 1970 — Rule 12Kerala Land Reforms Act, 1963 — Section 85(7)

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High Courts31 Jul 1981Allowed

Fr. Varghese Vs Fr. Sebastian and Others

High Court Of Kerala · (1981) 07 KL CK 0039

Arms Act, 1959 — Section 29Civil Procedure Code, 1908 (CPC) — Section 100, 101, 102, 104, 105General Clauses Act, 1897 — Section 6

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High Courts31 Jul 1981

Thoma Varkey etc. Vs Krishnan Nair Narayanan Nair and Others etc.

High Court Of Kerala · AIR 1981 Ker 228

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3Travancore Christian Succession Regulation Act, 1092 — Section 24

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High Courts31 Jul 1981

Balan Vs State

High Court Of Kerala · (1981) CriLJ 1549

Penal Code, 1860 (IPC) — Section 379, 382, 383, 384, 385

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High Courts31 Jul 1981Allowed

Ponnu and Another Vs Taluk Land Board, Chittur and Others

High Court Of Kerala · AIR 1982 Ker 330 : (1982) 1 ILR (Ker) 81

Kerala Land Reforms Act, 1963 — Section 84, 84(IA)

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High Courts31 Jul 1981

State of Kerala Vs Mundan

High Court Of Kerala · (1981) CriLJ 1795 : (1982) 1 ILR (Ker) 310

Criminal Procedure Code, 1973 (CrPC) — Section 225, 226, 227, 228, 229Penal Code, 1860 (IPC) — Section 302, 449

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High Courts30 Jul 1981

N. Dinesan Vs K.V. Baby

High Court Of Kerala · (1981) CriLJ 1551

Criminal Procedure Code, 1973 (CrPC) — Section 205, 273, 317, 397Penal Code, 1860 (IPC) — Section 494

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High Courts30 Jul 1981

T.S. Thomas and Others Vs K.A. Musthafa and Another

High Court Of Kerala · (1981) CriLJ 1892

Criminal Procedure Code, 1973 (CrPC) — Section 152, 153, 157, 179, 197Penal Code, 1860 (IPC) — Section 109, 427, 447

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High Courts29 Jul 1981

Kerala State Electricity Board Vs Marthoma Rubber Company Ltd.

High Court Of Kerala · AIR 1981 Ker 223

Telegraph Act, 1885 — Section 10, 16

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High Courts29 Jul 1981

Management of Arya Vaidya Pharmacy (Coimbatore) Ltd. Vs Secretary, Arya Vaidya Pharmacy Employees Union and Another

High Court Of Kerala · (1982) 1 LLJ 364

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High Courts28 Jul 1981

K.S.E. Board Vs Marthoma Rubber Co. Ltd. and Others

High Court Of Kerala · (1981) 07 KL CK 0034

Electricity (Supply) Act, 1948 — Section 42Electricity Act, 1910 — Section 51Telegraph Act, 1885 — Section 10, 16

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