Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 147, 148, 149, 152, 224

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High Courts20 Jul 1981

Kallianikutty Amma and Others Vs Govindan Nair and Others

High Court Of Kerala · (1981) 07 KL CK 0002

Civil Procedure Code, 1908 (CPC) — Section 115, 96

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High Courts17 Jul 1981Allowed

Season Rubbers and Others Vs State of Kerala

High Court Of Kerala · (1982) 1 ILR (Ker) 1 : (1981) 48 STC 256

Constitution of India, 1950 — Article 286

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High Courts16 Jul 1981

Deputy Commissioner of Sales Tax (Law) Vs International Fisheries Ltd.

High Court Of Kerala · (1982) 1 ILR (Ker) 792 : (1981) 48 STC 409

General Clauses Act, 1897 — Section 10, 5A

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High Courts16 Jul 1981

R.A. Usmankutty Vs State and Another

High Court Of Kerala · (1981) CriLJ 1669 : (1982) 1 ILR (Ker) 788

Prevention of Food Adulteration Rules, 1955 — Rule 17, 7

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High Courts15 Jul 1981

Pradeepan Vs State of Kerala

High Court Of Kerala · (1981) CriLJ 1356

Criminal Procedure Code, 1973 (CrPC) — Section 167, 170, 171, 41, 42

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High Courts14 Jul 1981

Indian Rare Earths Ltd. Vs Subaida Beevi

High Court Of Kerala · (1981) 2 ILR (Ker) 584 : (1981) 2 LLJ 293

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High Courts14 Jul 1981

State of Kerala Vs Reny George and Others

High Court Of Kerala · (1981) CriLJ 1352

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181

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High Courts14 Jul 1981Allowed

Mathen Eapen Vs The Taluk Land Board, Kanjirappallay and Others

High Court Of Kerala · AIR 1981 Ker 257

Kerala Land Reforms Act, 1963 — Section 2(15), 82, 84, 84(1)

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High Courts14 Jul 1981Allowed

E.C. Joy Vs The Principal, Bharathamatha College and Others

High Court Of Kerala · (1981) 07 KL CK 0004

Kerala Service Rules, 1958 — Rule 126A, 66, 74, 78, 79

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High Courts13 Jul 1981

A. Krishnan kutty and 10 Others Vs General Manager, K.S.R.T.C. and 5 Others

High Court Of Kerala · (1982) KLJ 119

Industrial Disputes Act, 1947 — Section 2(a), 2(j), 2(oo), 25(j), 25F

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High Courts13 Jul 1981

Sivathanu Pillai Vs Lakshmi Rajamma

High Court Of Kerala · AIR 1981 Ker 214

Civil Procedure Code, 1908 (CPC) — Section 11, 9Kerala Land Reforms Act, 1963 — Section 125

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High Courts13 Jul 1981

Muthayyan Vs Manager, Kadalur Estate

High Court Of Kerala · (1982) 1 LLJ 23

Industrial Disputes Act, 1947 — Section 2

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High Courts10 Jul 1981

M. Rajan Vs Food Inspector, Palghat Municipality and Another

High Court Of Kerala · (1982) CriLJ 170

Prevention of Food Adulteration Act, 1954 — Section 10, 11, 13, 16

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High Courts09 Jul 1981Dismissed

Nachimuthu and Others Vs The Taluk Land Board, Chittur and Others

High Court Of Kerala · AIR 1981 Ker 200

Kerala Land Reforms Act, 1963 — Section 85(6)

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High Courts08 Jul 1981Dismissed

Madathil Thattantavita Khalid Vs Palott Moothammantakath Sainabi and Others

High Court Of Kerala · AIR 1981 Ker 230 : (1981) 2 ILR (Ker) 721

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