High Courts01 Jan 1981Dismissed
The Asstt. Collector of Central Excise and Customs Vs Kallada Haji
High Court Of Kerala · (1981) ECR 219
Constitution of India, 1950 — Article 134ACriminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 100, 101, 102, 104, 106