High Courts29 Oct 1980
Commissioner of Wealth Tax Vs K.P. Subbarama Sastrigal
High Court Of Kerala · (1981) 5 TAXMAN 228
Wealth Tax Act, 1957 — Section 27(3), 7(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1980
272 judgments · page 4 of 14
High Courts28 Oct 1980Dismissed
The Deputy Commissioner of Sales Tax Vs Kittootty
High Court Of Kerala · (1980) 10 KL CK 0011
Civil Procedure Code, 1908 (CPC) — Section 152, 153A
High Courts27 Oct 1980Allowed
Sebastian Vs The State of Kerala and Others
High Court Of Kerala · (1980) 10 KL CK 0009
High Courts25 Oct 1980Dismissed
M.C. Sreedharan Vs Pattieri Kumaran
High Court Of Kerala · AIR 1981 Ker 51
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 63Kerala Debt Relief Act, 1977 — Section 2(4)
High Courts24 Oct 1980
Commissioner of Income Tax Vs Marikar (Motors) Ltd.
High Court Of Kerala · (1981) 22 CTR 93 : (1981) 1 ILR (Ker) 340 : (1981) 129 ITR 1
Income Tax Act, 1961 — Section 41(1)
High Courts23 Oct 1980Dismissed
Deputy Commissioner of Sales Tax Vs Carborundum Universal Ltd.
High Court Of Kerala · (1980) 10 KL CK 0025
Constitution of India, 1950 — Article 133, 134A
High Courts22 Oct 1980
Padmanabhan Prasadan Vs Bhargavi Sarojini
High Court Of Kerala · (1981) CriLJ 826 : (1981) 1 ILR (Ker) 232
Constitution of India, 1950 — Article 15Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts21 Oct 1980Allowed
Jayadevan Thampan Vs State of Kerala and Another
High Court Of Kerala · (1980) 10 KL CK 0014
Central Sales Tax (Kerala) Rules, 1957 — Rule 17, 6, 6(1)Central Sales Tax Act, 1956 — Section 1Employees State Insurance Act, 1948 — Section 68, 75, 75(2), 77, 80
High Courts21 Oct 1980Dismissed
Krishnan Nambeesan and Another Vs Vice Chancellor and Others
High Court Of Kerala · (1980) 10 KL CK 0013
Cochin University Act, 1971 — Section 15, 16(1), 16(2), 19(1), 19(6)
High Courts17 Oct 1980
Commissioner of Wealth-tax Vs V. Thiruvenkata Reddiar
High Court Of Kerala · (1981) 128 ITR 689
Wealth Tax Act, 1957 — Section 21(1), 21(2), 21(3), 5(1), 5(1A)Wealth Tax Rules, 1957 — Rule 2(1)
High Courts16 Oct 1980Allowed
The Tahsildar Kottarakara and Others Vs N. Vishwanathan
High Court Of Kerala · AIR 1981 Ker 161
Kerala Revenue Recovery Act, 1968 — Section 68
High Courts15 Oct 1980
Govindan Unnithan Vs The Industrial Tribunal and Others
High Court Of Kerala · (1980) 10 KL CK 0007
Industrial Disputes Act, 1947 — Section 10(1), 33, 33(1), 35
High Courts15 Oct 1980Dismissed
Abraham Daveed Vs State of Kerala
High Court Of Kerala · (1980) 10 KL CK 0005
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts14 Oct 1980
Ouseph and Another Vs State of Kerala
High Court Of Kerala · (1981) CriLJ 1362
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 291, 425, 426, 441
High Courts14 Oct 1980Dismissed
Das Naik and Others Vs T.V. Narayanan
High Court Of Kerala · (1980) 10 KL CK 0008
Civil Procedure Code, 1908 (CPC) — Section 11, 11(12), 11(3), 11(4), 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 20
High Courts10 Oct 1980
M.N. Sreedharan and Others Vs State of Kerala
High Court Of Kerala · (1981) CriLJ 119
Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 438Penal Code, 1860 (IPC) — Section 302, 34, 341
High Courts10 Oct 1980Dismissed
Upperi Janaki Vs Balakrishnan Nambiyar and Another
High Court Of Kerala · AIR 1981 Ker 52
Civil Procedure Code, 1908 (CPC) — Section 11, 52
High Courts08 Oct 1980
Alind Supervisory Staff Association Vs Aluminium Industries Limited
High Court Of Kerala · (1980) 10 KL CK 0024
Industrial Disputes Act, 1947 — Section 10, 12, 18, 2
High Courts08 Oct 1980
K.J. John Vs The State of Kerala and Others
High Court Of Kerala · (1981) CriLJ 121 : (1981) 1 ILR (Ker) 308
Constitution of India, 1950 — Article 133, 134ACriminal Procedure Code, 1973 (CrPC) — Section 24
High Courts07 Oct 1980Allowed
Deputy Commissioner of Sales Tax (Law) Vs C.A. Kunhi Moosa and Company
High Court Of Kerala · (1980) 10 KL CK 0017