High Courts17 Nov 1980Allowed
Murukesan Vs District Collector, Ernakulam
High Court Of Kerala · AIR 1981 Ker 47
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 12, Order 33 Rule 14, 35
COURT ARCHIVE
High Court Of Kerala judgments, 1980
272 judgments · page 3 of 14
High Courts17 Nov 1980
State of Kerala Vs Peter
High Court Of Kerala · (1980) 11 KL CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 2, 208, 209, 215, 328
High Courts14 Nov 1980
P.M. Kunhimuhammed and Bros. Vs Commissioner of Income Tax
High Court Of Kerala · (1985) 152 ITR 691
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts14 Nov 1980
Ruby Rubber Works Ltd. Vs Agricultural Income Tax Officer-I and Others
High Court Of Kerala · (1983) 139 ITR 218
Kerala Agricultural Income Tax Act, 1950 — Section 5
High Courts14 Nov 1980Allowed
Vasu Vs Thankamma
High Court Of Kerala · (1980) 11 KL CK 0012
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2, Order 39 Rule 2AContempt of Courts Act, 1971 — Section 12, 12(5)
High Courts14 Nov 1980Allowed
Lakshmi and Others Vs Velukutty and Others
High Court Of Kerala · (1980) 11 KL CK 0001
Transfer of Property Act, 1882 — Section 55(4)
High Courts13 Nov 1980Allowed
Meenakshy Vs State of Kerala and Others
High Court Of Kerala · (1980) 11 KL CK 0014
Kerala Education Rules, 1959 — Rule 43, 43B, 43B(1), 43E(1), 51AKerala State and Subordinate Services Rules, 1958 — Rule 28
High Courts13 Nov 1980Allowed
Ramindir Pal Singh Vs St. Francis Mills
High Court Of Kerala · (1980) 11 KL CK 0004
Sales of Goods Act, 1930 — Section 2(6), 23(1), 23(2), 55, 55(1)
High Courts12 Nov 1980
Rajagopala Kini Vs Govindan Sreenivasan
High Court Of Kerala · (1980) 11 KL CK 0015
Civil Procedure Code, 1908 (CPC) — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 12(2), 12(3), 18, 18(1)
High Courts12 Nov 1980Allowed
Prabhakaran and Others Vs Kerala State Transport Corporation
High Court Of Kerala · (1980) 11 KL CK 0013
Constitution of India, 1950 — Article 133(1), 134AIndustrial Disputes Act, 1947 — Section 25A, 25B, 25C, 25D, 25EKerala State and Subordinate Services Rules, 1958 — Rule 9
High Courts11 Nov 1980Allowed
Upendra Kamath Vs Ramadas Kamath and Others
High Court Of Kerala · (1980) 11 KL CK 0002
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4Succession Act, 1925 — Section 111
High Courts10 Nov 1980
Thirumbadi Rubber Co. Ltd. Vs Commissioner of Agricultural Income Tax
High Court Of Kerala · (1982) 135 ITR 540
Kerala Agricultural Income Tax Act, 1950 — Section 4Kerala Agricultural Income Tax Rules, 1951 — Rule 8D
High Courts10 Nov 1980
Cochin Malabar Estates and Industries Ltd. Vs Commissioner of Agricultural Income Tax
High Court Of Kerala · (1982) 135 ITR 536
Kerala Agricultural Income Tax Act, 1950 — Section 4
High Courts10 Nov 1980Dismissed
L.F. Thomas Vs Union of India (UOI) and Others
High Court Of Kerala · (1980) 11 KL CK 0010
Central Industrial Security Force Rules, 1969 — Rule 11, 55, 55(1)Constitution of India, 1950 — Article 311, 311(1)
High Courts10 Nov 1980Dismissed
Mohammed Moideen and Others Vs Lakshmi Narayanan
High Court Of Kerala · (1980) 11 KL CK 0005
Civil Procedure Code, 1832 — Section 244Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 151, 47Limitation Act, 1908 — Article 180
High Courts07 Nov 1980Allowed
Chandy @ Kochu and Others Vs State of Kerala
High Court Of Kerala · (1980) 11 KL CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts07 Nov 1980
Commissioner of Income Tax Vs Varkey Chacko
High Court Of Kerala · (1981) 21 CTR 334 : (1981) 1 ILR (Ker) 394 : (1982) 136 ITR 733
Income Tax Act, 1961 — Section 271, 271(1), 274(2)
High Courts05 Nov 1980
Deputy Commissioner Vs P.V. Varghese
High Court Of Kerala · (1980) 11 KL CK 0007
Kerala General Sales Tax Act, 1963 — Section 5A
High Courts31 Oct 1980Dismissed
Ayyutty Vs Mohammed and Others
High Court Of Kerala · (1980) 10 KL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92Waqf Act, 1995 — Section 55 , 57
High Courts29 Oct 1980
Commissioner of Wealth-tax Vs K.P. Subbarama Sastrigal
High Court Of Kerala · (1981) 129 ITR 502
Wealth Tax Act, 1957 — Section 7(1)