COURT ARCHIVE

High Court Of Kerala judgments, 1980

272 judgments · page 14 of 14

High Courts15 Jan 1980

E.I. Narayanan and Others Vs The Regional Transport Authority, Trichur and Others

High Court Of Kerala · AIR 1980 Ker 115 : (1980) 1 ILR (Ker) 644

Constitution of India, 1950 — Article 226Kerala Motor Vehicles Rules, 1961 — Rule 175, 186, 186(2)Motor Vehicles Act, 1939 — Section 46, 47

High Courts11 Jan 1980

A. Sethumadhavan Vs Commissioner of Income Tax and Another

High Court Of Kerala · (1980) 16 CTR 376 : (1980) 122 ITR 587

Income Tax Act, 1961 — Section 211, 212(3A), 214, 218

High Courts10 Jan 1980Allowed

M.V. George Vs S.M.R. Traders and Another

High Court Of Kerala · AIR 1980 Ker 100

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13

High Courts10 Jan 1980

E.S.I.C. Vs New India Maritime Agencies

High Court Of Kerala · (1980) 2 ILR (Ker) 1 : (1980) 2 LLJ 232

Employees State Insurance Act, 1948 — Section 1, 2, 28, 38

High Courts08 Jan 1980Allowed

K.S. Meenakshy Vs Komalakumari and Others

High Court Of Kerala · (1980) 01 KL CK 0007

Kerala Education Rules, 1959 — Rule 1(4), 2, 49, 5, 50

High Courts04 Jan 1980

Santhamma Radhamany Amma Vs Kunju Pillai and Another

High Court Of Kerala · (1981) CriLJ 247

Criminal Procedure Code, 1973 (CrPC) — Section 252, 253, 254, 255, 258Penal Code, 1860 (IPC) — Section 323, 341

High Courts04 Jan 1980Allowed

Govindan Narayanan Vs Mariamma Jacob and Others

High Court Of Kerala · (1980) 01 KL CK 0019

Civil Procedure Code, 1908 (CPC) — Section 146, 65Trusts Act, 1882 — Section 94

High Courts03 Jan 1980

Commissioner of Income Tax Vs Malayalam Plantations Ltd.

High Court Of Kerala · (1980) 125 ITR 353

Income Tax Act, 1961 — Section 155(5), 34(3)

High Courts02 Jan 1980

Kochu Velu Vs Joseph

High Court Of Kerala · (1980) 2 LLJ 220

Employees Compensation Act, 1923 — Section 2

High Courts02 Jan 1980

Commissioner of Income Tax Vs M/S. Gool C. Dalal and Perin C. Dalal

High Court Of Kerala · (1980) 16 CTR 102

Income Tax Act, 1961 — Section 3

High Courts02 Jan 1980Allowed

Food Inspector Vs K. Narayanan Nair

High Court Of Kerala · (1980) 01 KL CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 103Evidence Act, 1872 — Section 68Prevention of Food Adulteration Act, 1954 — Section 10(7), 16(1), 2, 7

High Courts01 Jan 1980

Commissioner of Income Tax Vs Travancore Tea Estates Co. Ltd.

High Court Of Kerala · (1980) 16 CTR 100 : (1980) 2 ILR (Ker) 266 : (1980) 122 ITR 557

Income Tax Act, 1961 — Section 40