High Courts05 Dec 1980

P. Kunhumuhammed Vs State of Kerala

High Court Of Kerala · (1981) CriLJ 356 : (1981) 2 ILR (Ker) 452

Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 173, 190Penal Code, 1860 (IPC) — Section 160, 323Prevention of Corruption Act, 1988 — Section 5
High Courts28 Nov 1980Allowed

A.H. Abdulla Vs State of Kerala and Others

High Court Of Kerala · (1981) ACJ 180

Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3), 162, 167(1), 172Evidence Act, 1872 — Section 145, 27, 32(1)Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts28 Nov 1980

Kanhayalal Baid Vs Rajkumar Agarval

High Court Of Kerala · (1981) CriLJ 824 : (1981) 1 ILR (Ker) 408

Carriers Act, 1865 — Section 8Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 193, 34, 405, 407
High Courts21 Nov 1980

P.A. Jose Vs The Food Inspector and Another

High Court Of Kerala · (1980) 11 KL CK 0011

Criminal Procedure Code, 1973 (CrPC) — Section 173(5), 207, 208, 482Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(2A), 13(3)Prevention of Food Adulteration Rules, 1955 — Rule 9A