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High Court Of Kerala judgments, 1979

232 judgments · page 6 of 12

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High Courts31 Jul 1979

The Intelligence Officer, Central Intelligence Squad, Agricultural Income Tax and Sales Tax, and Another Vs Hotel Ambassador

High Court Of Kerala · (1980) 45 STC 425

Income Tax Act, 1961 — Section 274, 275, 297
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High Courts30 Jul 1979

V.K. Narayanan Vs Senior Divisional Engineer, Southern Railway and Others

High Court Of Kerala · (1980) 1 ILR (Ker) 555 : (1980) 2 LLJ 265

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High Courts27 Jul 1979

E.V. Koradu Vs Commissioner of Agricultural Income Tax

High Court Of Kerala · (1980) 122 ITR 615

Kerala Agricultural Income Tax Act, 1950 — Section 9(2)
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High Courts27 Jul 1979

N. Devaki Amma and Others Vs Income Tax Officer, A-Ward

High Court Of Kerala · (1980) 14 CTR 154 : (1980) 1 ILR (Ker) 65 : (1980) 122 ITR 272

Income Tax Act, 1961 — Section 214, 214(1), 214(1A), 214(2), 215
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High Courts26 Jul 1979

Sankaran Unni Vasudevan Unni Vs Rasheed and Another

High Court Of Kerala · (1980) CriLJ 304 : (1980) 2 ILR (Ker) 83

Criminal Procedure Code, 1973 (CrPC) — Section 260, 261, 262, 263, 264
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High Courts23 Jul 1979

E.S.I.C. Vs Ayurvedic Industrial Co-op. Pharmacy

High Court Of Kerala · (1980) 2 LLJ 66

Employees State Insurance Act, 1948 — Section 2
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High Courts18 Jul 1979

N. Sreedhara Pai and Others Vs Damodara Naiken Siva Naiken

High Court Of Kerala · (1979) 07 KL CK 0022

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 123
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High Courts17 Jul 1979

N.M. Thankappan Vs Mukundapuram Co-operative Society Ltd. and Others

High Court Of Kerala · (1979) 07 KL CK 0012

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High Courts16 Jul 1979Dismissed

Mohammed Ebrahim Kassam Sait and Another Vs Kerala Wakf Board

High Court Of Kerala · (1979) 07 KL CK 0025

Kerala Agricultural Income Tax Act, 1950 — Section 4Oudh Estates Act, 1869 — Section 12, 13, 18Transfer of Property Act, 1882 — Section 18
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High Courts16 Jul 1979Allowed

State of Kerala and Others Vs M. Govindan Nair

High Court Of Kerala · (1979) 07 KL CK 0011

Kerala Education Rules, 1959 — Rule 2
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High Courts16 Jul 1979Dismissed

Manager, Cristian College Vs Jenifer and Others

High Court Of Kerala · (1979) 07 KL CK 0009

Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 380, 461
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High Courts13 Jul 1979Allowed

Noor Mohammed Vs Hill Produce Trading Co. and Others

High Court Of Kerala · (1979) 07 KL CK 0004

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3, Order 30 Rule 8Partnership Act, 1932 — Section 32, 32(3), 43, 45, 7
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High Courts12 Jul 1979

Toshiba Anand Lamps Ltd. Vs The Superintendent of Central Excise and Others

High Court Of Kerala · (1979) 4 ELT 602

Central Excises and Salt Act, 1944 — Section 35, 4Constitution of India, 1950 — Article 265
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High Courts12 Jul 1979

Radhas Printers Vs Commissioner of Income Tax and Others

High Court Of Kerala · (1981) 132 ITR 300

Income Tax Act, 1961 — Section 155(5), 33(1), 34(3)Trusts Act, 1882 — Section 5, 6
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High Courts11 Jul 1979

Kathayee Cotton Mills Vs Gopala Pillai

High Court Of Kerala · (1979) 2 ILR (Ker) 631

General Clauses Act, 1897 — Section 3Maternity Benefits Act, 1961 — Section 5Payment of Gratuity Act, 1972 — Section 2, 4
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High Courts10 Jul 1979

Commissioner of Income Tax Vs T.S. Venkiteswaran

High Court Of Kerala · (1979) 120 ITR 675

Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 33(1), 33(2), 34(3)
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High Courts09 Jul 1979Allowed

Kammaran Maniyani Vs Mahalakshmi Rajani and Others

High Court Of Kerala · (1979) 07 KL CK 0028

Kerala Land Reforms Act, 1963 — Section 103, 13, 59(2), 72, 72(2)Trusts Act, 1882 — Section 90
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High Courts09 Jul 1979Dismissed

Mohammed Vs Katheeyumma and Others

High Court Of Kerala · (1979) 07 KL CK 0026

Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 58
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High Courts09 Jul 1979Allowed

State of Kerala Vs Sivadas and Others

High Court Of Kerala · (1979) 07 KL CK 0023

Kerala State and Subordinate Services Act, 1958 — Section 17AKerala State and Subordinate Services Rules, 1958 — Rule 14, 17A
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High Courts06 Jul 1979Dismissed

The Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs P.K. Chellappan Achari

High Court Of Kerala · (1979) 2 ILR (Ker) 778 : (1980) 45 STC 236

Kerala General Sales Tax Act, 1963 — Section 39, 5
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